High Courts09 Dec 1952Dismissed
In Re: Ayya Nadar
Madras High Court · AIR 1953 Mad 933 : (1953) 66 LW 499 : (1953) 1 MLJ 462
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 2 of 18
High Courts05 Dec 1952Allowed
Kombi Achan and Others Vs K.C. Velayudhan and Others
Madras High Court · AIR 1954 Mad 144 : (1955) ILR (Mad) 425 : (1953) 66 LW 565 : (1953) 2 MLJ 17
Trusts Act, 1882 — Section 90
High Courts05 Dec 1952Allowed
Mundlamudi Penchalamma Vs Kopparthi Subbaramiah and Others
Madras High Court · AIR 1953 Mad 559 : (1953) 66 LW 530 : (1953) 1 MLJ 321
Provincial Small Cause Courts Act, 1887 — Article 15
High Courts04 Dec 1952Dismissed
K. Ramaswami Mudaliar Vs Poongavanam
Madras High Court · AIR 1954 Mad 218 : (1953) 2 LLJ 735 : (1953) 66 LW 440 : (1953) 1 MLJ 557
Civil Procedure Code, 1908 (CPC) — Section 100, 101Workmens Compensation Act, 1923 — Section 2, 30
High Courts02 Dec 1952Dismissed
In Re: Puthiya Purayil Ammad Kunni Moideen
Madras High Court · AIR 1953 Mad 519 : (1953) 66 LW 169 : (1953) 1 MLJ 334
High Courts28 Nov 1952
The City Motor Service Limited Vs Corporation of Madras
Madras High Court · (1953) ILR (Mad) 750
Limitation Act, 1963 — Article 110Tamil Nadu Town Planning Act, 1920 — Section 10, 12, 14, 14(6), 2(1)Tamil Nadu Town Planning Rules — Rule 59, 62, 63
High Courts28 Nov 1952
Corporation of Madras Vs T. Balakrishna Mehta
Madras High Court · AIR 1953 Mad 605 : AIR 1952 Mad 605 : (1953) 66 LW 332
Madras City Planning Act, 1919 — Section 138, 387Tamil Nadu Town Planning Act, 1920 — Section 24, 25(2)
High Courts26 Nov 1952Allowed
Dana Lakshmi Ammal and Others Vs Pichayya Naidu and Another
Madras High Court · AIR 1953 Mad 740 : (1953) ILR (Mad) 1035 : (1953) 66 LW 321 : (1953) 1 MLJ 643
General Clauses Act, 1897 — Section 3(64)Registration Act, 1908 — Section 17, 17(3)Succession Act, 1925 — Section 2
High Courts25 Nov 1952Dismissed
Sriramulu Naidu Vs Jambulingam Pillai and Another
Madras High Court · AIR 1953 Mad 603
Limitation Act, 1908 — Article 83Transfer of Property Act, 1882 — Section 58
High Courts25 Nov 1952Allowed
Parsam Venkataramayya Vs Parsam Venkataramappa and Others
Madras High Court · (1953) 66 LW 298
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts25 Nov 1952Allowed
Thota Ramakrishnayya and Others Vs The State
Madras High Court · AIR 1954 Mad 442 : (1953) 2 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162
High Courts24 Nov 1952Dismissed
J. Natesa Sastri and Another Vs K.S. Sundaram Chettiar (died) and Others
Madras High Court · AIR 1953 Mad 622 : (1953) 66 LW 449
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 2(11), 50Succession Act, 1925 — Section 303
High Courts21 Nov 1952
Kakara Someswara Rao Vs Kalidindi Ramakrishna Raju and Others
Madras High Court · (1953) 1 MLJ 331
Madras Local Boards Act, 1884 — Section 15, 16, 17
High Courts21 Nov 1952Allowed
Shaik Masthan Sahib Vs Palayani Balarami Reddi
Madras High Court · AIR 1953 Mad 958 : (1953) 66 LW 734
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 6 Rule 17
High Courts21 Nov 1952Dismissed
Public Prosecutor Vs Annadham Annamalai and Others
Madras High Court · AIR 1954 Mad 321
Madras Maintenance of Public Order Act, 1949 — Section 2(6), 2(7)Penal Code, 1860 (IPC) — Section 225B, 40, 42Police Act, 1861 — Section 23
High Courts21 Nov 1952Dismissed
In Re: Battu Musalayya and others
Madras High Court · (1952) 11 MAD CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 162, 163(4), 164, 165(3), 364(1)Evidence Act, 1872 — Section 114, 8, 9Penal Code, 1860 (IPC) — Section 148, 342, 379, 393, 394
High Courts20 Nov 1952Dismissed
Venkatanarasimha Charyulu Peddinti Vs Rayasam Gangamma Pantulu and Others
Madras High Court · AIR 1954 Mad 258 : (1953) 66 LW 338 : (1953) 2 MLJ 31
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9, 11, 115, 9Limitation Act, 1908 — Article 142, 144, 10Trusts Act, 1882 — Section 63, 64
High Courts18 Nov 1952
Perla Annapurnamma Garu and Another Vs Collector of Vizagapatam
Madras High Court · AIR 1953 Mad 906 : (1953) ILR (Mad) 1154 : (1953) 66 LW 657 : (1953) 2 MLJ 367
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Nov 1952Dismissed
Madepalli Sanyasappanna and Others Vs Siripurapu Appalaswami and Others
Madras High Court · (1953) 66 LW 376 : (1953) 2 MLJ 155
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(7)
High Courts17 Nov 1952Allowed
Appanna Vs Jami Venkatappadu and Others
Madras High Court · AIR 1953 Mad 611 : (1955) ILR (Mad) 398 : (1953) 66 LW 304
Contract Act, 1872 — Section 19Limitation Act, 1908 — Article 142, 144, 91