High Courts24 Jan 1952
Thirumaleshwara Bhatta being minor by next friend Shanker Bhatta Vs Kashmutt Ganapayya and Others
Madras High Court · AIR 1953 Mad 132 : (1952) 65 LW 1066 : (1952) 1 MLJ 716
COURT ARCHIVE
Madras High Court judgments, 1952
353 judgments · page 18 of 18
High Courts23 Jan 1952Allowed
B.A. Woodman Vs Mrs. Regina Rajan
Madras High Court · AIR 1953 Mad 378 : (1952) 1 MLJ 628
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 12B, 20, 7(3A), 9
High Courts22 Jan 1952Allowed
Rao Saheb Dr. Ananda Baliga Vs Srimat Ananteswar Temple, Manjeswar and Others
Madras High Court · AIR 1952 Mad 767 : (1952) 65 LW 450 : (1952) 1 MLJ 678
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 9Madras Hindu Religious Endowments Act, 1926 — Section 73, 73(4), 79, 79A, 84(1)
High Courts18 Jan 1952Dismissed
Siddi Subba Rao and Another Vs Pukhraj Kocher Ginning and Pressing Factory Firm carrying on business at Chanda, Central Provinces and Another
Madras High Court · AIR 1953 Mad 389 : (1952) 65 LW 332 : (1952) 1 MLJ 548
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts18 Jan 1952
Ammenumma Vs Chelampiriyarath Beeviamma and Others
Madras High Court · AIR 1953 Mad 32 : (1952) 65 LW 959 : (1952) 2 MLJ 421
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 100, 67
High Courts17 Jan 1952Dismissed
Kumarasami Chetti Vs T.R. Subramania Iyer
Madras High Court · (1952) 65 LW 1130
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91Evidence Act, 1872 — Section 115Madras Estates Land Act, 1908 — Section 131, 192(1)
High Courts17 Jan 1952
In Re: Gangipati Appayya and Others
Madras High Court · AIR 1952 Mad 800 : (1952) 22 CompCas 78 : (1952) 1 MLJ 608
Companies Act, 1913 — Section 13(1), 133(3)
High Courts17 Jan 1952
Public Prosecutor Vs Kandaswami Mudali
Madras High Court · AIR 1953 Mad 355 : (1952) ILR (Mad) 485 : (1952) 65 LW 1250 : (1952) 2 MLJ 607
Criminal Procedure Code, 1898 (CrPC) — Section 471
High Courts17 Jan 1952Dismissed
Birapalli Sreekanta Venkata Krishna Reddi Garu Vs Dandu Venkataraju and Others
Madras High Court · AIR 1952 Mad 843 : (1952) 65 LW 464 : (1952) 1 MLJ 643
Madras Estates Land Act, 1908 — Section 145, 145(2)
High Courts10 Jan 1952Dismissed
In Re: L. Palaniappa Chettiar
Madras High Court · AIR 1952 Mad 799 : (1952) 2 MLJ 3
High Courts09 Jan 1952Dismissed
Kumaraswami Padayachi Vs Govindaswami Padayachi
Madras High Court · AIR 1953 Mad 1001 : (1952) 1 MLJ 619
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
High Courts08 Jan 1952Allowed
Sanga Thevar Vs Thanukodi Ammal and Others
Madras High Court · AIR 1954 Mad 116 : (1952) 1 MLJ 620
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Specific Relief Act, 1877 — Section 27
High Courts03 Jan 1952Allowed
Gurusanthayya Vs Setra Veerayya and Others
Madras High Court · AIR 1952 Mad 825 : (1952) 65 LW 333 : (1952) 2 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 6 Rule 17, Order 8 Rule 9, Order 9 Rule 9