High Courts26 Dec 1925
Appana Prakasa Rao Vs Yelamarti Ramanna and Others
Madras High Court · AIR 1926 Mad 1082 : (1926) 51 MLJ 358
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 1 of 37
High Courts18 Dec 1925
Avudai Ammal and Others Vs Ramalinga Reddiar and Others
Madras High Court · AIR 1926 Mad 1163 : 97 Ind. Cas. 314
High Courts18 Dec 1925
Chinnatha Rowther Vs Karunji Andi and Another
Madras High Court · AIR 1926 Mad 538 : (1926) 23 LW 647
High Courts17 Dec 1925
The Public Prosecutor Vs Ayitha alias Thaniya and Another
Madras High Court · AIR 1926 Mad 670 : (1926) ILR (Mad) 426 : (1926) 23 LW 559 : (1926) 50 MLJ 659
High Courts17 Dec 1925
Challa Abbireddi and Others Vs Challa Venkatareddi (Insolvent) and Another
Madras High Court · 94 Ind. Cas. 351 : (1926) 23 LW 644 : (1926) 51 MLJ 60
High Courts17 Dec 1925
V. Rama Rao Vs Chellayya Pillai
Madras High Court · AIR 1926 Mad 1208 : 97 Ind. Cas. 580
High Courts17 Dec 1925
Challa Abbireddi and Others Vs Challa Venkata Reddi and Another
Madras High Court · AIR 1927 Mad 175
High Courts16 Dec 1925
The Official Assignee Vs A. Ramalingappa and Another
Madras High Court · AIR 1926 Mad 554 : (1926) ILR (Mad) 539 : 94 Ind. Cas. 456 : (1926) 23 LW 592 : (1926) 50 MLJ 361
High Courts16 Dec 1925
Official Receiver of South Kanara Vs Bastiao Souza and Others
Madras High Court · AIR 1926 Mad 836 : 95 Ind. Cas. 300 : (1926) 23 LW 643
Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 53
High Courts15 Dec 1925
Chakkittandiyil Parkum Illath Chbttiyan Kandi Ammed Vs Kozhuvammal Ammed and Others
Madras High Court · 95 Ind. Cas. 904
High Courts15 Dec 1925
Chilakalapudi Moolaswami and Others Vs Gurram Tatayya by next friend Tikka Sarvarayudu
Madras High Court · AIR 1926 Mad 1079 : (1926) 51 MLJ 389
High Courts15 Dec 1925
Official Assignee of Madras Vs Narayana Goundan and Others
Madras High Court · AIR 1926 Mad 1137
High Courts15 Dec 1925
The Official Assignee of Madras Vs Narayana Goundan and Others
Madras High Court · 97 Ind. Cas. 67
High Courts11 Dec 1925
(Ottavu) Subbiah Vs Indukoti Obiah and Others
Madras High Court · AIR 1927 Mad 139
High Courts11 Dec 1925
Abdul Hakim Baig and Others Vs Mahomed Burrammudin and Others
Madras High Court · AIR 1926 Mad 559 : (1926) ILR (Mad) 580 : 95 Ind. Cas. 720
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Dec 1925
The President, Taluk Board, Ramnad Vs Vavaru Ambalam and Others
Madras High Court · 95 Ind. Cas. 833 : (1926) 23 LW 591
High Courts11 Dec 1925
(Mempu) Ramayya and Others Vs Zamindar of Mandasa
Madras High Court · AIR 1926 Mad 760 : 95 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 168(2)
High Courts10 Dec 1925
The Deputy Collector Vs The Maharajah of Pittapur
Madras High Court · (1926) ILR (Mad) 519 : (1926) 24 LW 92 : (1926) 50 MLJ 412
Land Acquisition Act, 1894 — Section 31
High Courts10 Dec 1925
(Pokuri) Viraraghavulu and Others Vs (Pokuri) Yellamanda and Others
Madras High Court · AIR 1926 Mad 812 : 95 Ind. Cas. 584
Evidence Act, 1872 — Section 91