High Courts09 Dec 1925
Muthusami Iyer Vs Dharma Raja
Madras High Court · AIR 1926 Mad 495 : 94 Ind. Cas. 302
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 2 of 37
High Courts09 Dec 1925
Arunachala Naicker Vs C.K. Venkatachari and Another
Madras High Court · (1926) 23 LW 407 : (1926) 50 MLJ 368
High Courts09 Dec 1925
Arunachela Naicker Vs C.K. Venkatachari and Others
Madras High Court · 93 Ind. Cas. 841
High Courts07 Dec 1925
T. Venkatasubba Mudali Vs Manickammal and Another
Madras High Court · AIR 1926 Mad 582 : (1926) ILR (Mad) 513 : (1926) 24 LW 72 : (1926) 50 MLJ 364
High Courts07 Dec 1925
T.R. Ramaswami Aiyangar Vs The Official Receiver of Coimbatore
Madras High Court · AIR 1926 Mad 672 : (1926) 23 LW 734
Provincial Insolvency Act, 1920 — Section 53
High Courts04 Dec 1925
Chakrapani Padhi and Others Vs Krushno Naiko
Madras High Court · AIR 1926 Mad 620 : 95 Ind. Cas. 128 : (1926) 23 LW 757
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts04 Dec 1925
In Re: Subba Chukli
Madras High Court · AIR 1927 Mad 582 : (1927) ILR (Mad) 259 : (1927) 26 LW 888 : (1927) 52 MLJ 707
High Courts02 Dec 1925
The Mylapore Hindu Permanent Fund, Ltd. Vs Chinniah
Madras High Court · AIR 1926 Mad 785 : 95 Ind. Cas. 610 : (1926) 23 LW 698 : (1926) 50 MLJ 595
High Courts02 Dec 1925
Koochu Aiyar alias Venkatasubbaier Vs Vengu Ammal and Another
Madras High Court · AIR 1926 Mad 407 : (1926) 23 LW 728 : (1926) 50 MLJ 432
High Courts02 Dec 1925
Vikrala Ramachandracharyulu Vs Vikrala Srimath Rangacharyulu and Another
Madras High Court · (1926) 51 MLJ 418
High Courts02 Dec 1925
Salar Bag Saheb Vs Karumanchi Kottaya
Madras High Court · 94 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 Dec 1925
Salar Beg Saheb Vs Karumanchi Kotayya
Madras High Court · AIR 1926 Mad 654 : (1926) 23 LW 538
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts01 Dec 1925
Parvathi Ammal and Others Vs M. R. Sivarama Iyer
Madras High Court · AIR 1927 Mad 90 : 97 Ind. Cas. 998
High Courts01 Dec 1925
Angadi Mallappa and Others Vs Neelana Gowdra Kare Gowd and Another
Madras High Court · AIR 1926 Mad 487 : (1926) 50 MLJ 442
High Courts30 Nov 1925
Ammakannammal and Another Vs V.K. Damodara Mudaliar and Others
Madras High Court · AIR 1928 Mad 66
High Courts30 Nov 1925
Thummalapalli Venkatakrishnayya Vs Thummalapalli Sayamma and Others
Madras High Court · AIR 1926 Mad 958
High Courts30 Nov 1925
Nori Venkatakrishnayya Vs Kundurthi Byragi and Others
Madras High Court · AIR 1926 Mad 535 : 94 Ind. Cas. 634 : (1926) 23 LW 714 : (1926) 50 MLJ 353
Penal Code, 1860 (IPC) — Section 403, 406
High Courts28 Nov 1925
Kuzhakkumbat Madhathil Appu alias Subramania Pathar Vs C. Achutha Menon and Others
Madras High Court · 94 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts26 Nov 1925
Settikara Venkatarama Chettiar and Others Vs O.P. Damodaram Chettiar and Others
Madras High Court · AIR 1926 Mad 1150 : (1926) 51 MLJ 457
High Courts26 Nov 1925
Bermu Chetty Vs Emperor
Madras High Court · 94 Ind. Cas. 361
Penal Code, 1860 (IPC) — Section 301, 303