High Courts25 Nov 1925
Muthu Karu V. Alagappa Chettiar and Another Vs Krishnier and Others
Madras High Court · AIR 1927 Mad 62 : 97 Ind. Cas. 866
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 3 of 37
High Courts25 Nov 1925
Payoth Randupurayil Sara Umma and Others Vs Kidangukittiya Rundupurayil Kunhammad and Others
Madras High Court · 94 Ind. Cas. 508
High Courts25 Nov 1925
Raman Chettiar Vs Chokkalinga Chettiar
Madras High Court · AIR 1926 Mad 691 : (1926) 24 LW 70
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Nov 1925
Payath Ramdupurayil Sara Umma and Others Vs Kidangu Kettiya Ramdupurayil Kunhammad and Others
Madras High Court · AIR 1926 Mad 810 : (1926) 23 LW 584
High Courts25 Nov 1925
Sri Rajah Satrucharla Gangaraju Bahadur Garu and Others Vs Sir Sri Sri Ramachandra Deo Garu, Rajah of Jahpore and Another
Madras High Court · AIR 1926 Mad 797 : 96 Ind. Cas. 194 : (1926) 23 LW 650
High Courts24 Nov 1925
Yandluri Yellamanda Vs Kunchala Chitambaram (died) and Others
Madras High Court · AIR 1926 Mad 505 : (1926) 50 MLJ 267
Madras Proprietary Estates Village Service Act, 1894 — Section 10(2), 10(3)
High Courts24 Nov 1925
Tambireddi Virareddi Vs Devi Reddy Pattabhirami Reddy and Company and Others
Madras High Court · (1926) ILR (Mad) 325 : (1926) 50 MLJ 584
High Courts24 Nov 1925
Belagoduhal Virabhadra Gowd Vs Kalyan Gangamma and Others
Madras High Court · AIR 1926 Mad 1211 : 97 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Nov 1925
V. Ry. Hari Sahib and Another Vs Ry. Sivaji Raja Sahib and Others
Madras High Court · AIR 1927 Mad 61 : 97 Ind. Cas. 783
High Courts24 Nov 1925
Tambi Reddi Virareddy Vs Devi Reddy Pattabhiram Reddy and Others
Madras High Court · AIR 1926 Mad 674 : 94 Ind. Cas. 522 : (1926) 24 LW 361
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts20 Nov 1925
Radhakrishna Aiyar Vs B. Srinivasa Aiyar and Others
Madras High Court · AIR 1926 Mad 573 : (1926) 51 MLJ 10
High Courts20 Nov 1925
Kizhakkumbat Madhathil Appu alias Subramania Pattar Vs C. Achutha Menon, Receiver (dead) and Others
Madras High Court · (1926) 23 LW 652 : (1926) 51 MLJ 165
High Courts20 Nov 1925
K. Dasa Naicken and Another Vs Pulikalath Kunha Ahamad Koya and Another
Madras High Court · AIR 1926 Mad 648 : (1926) 24 LW 231 : (1926) 51 MLJ 69
High Courts20 Nov 1925
Ramaswami Aiyangar Vs T. Raghava Aiyangar
Madras High Court · 92 Ind. Cas. 1046 : (1926) 24 LW 82
High Courts20 Nov 1925
Radhakrishna Aiyar Vs Babu Srinivasa Aiyar
Madras High Court · 93 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts20 Nov 1925
Ramalingayya and Others Vs Velluri Narayanappa and Others
Madras High Court · AIR 1926 Mad 593
High Courts20 Nov 1925
Appu alias Subramania Patter Vs O. Achuta Menon and Others
Madras High Court · AIR 1926 Mad 755 : (1926) ILR (Mad) 333
High Courts20 Nov 1925
B.S. Ammani Ammal Vs T.S. Ranganayaki Ammal
Madras High Court · AIR 1926 Mad 898 : (1926) 51 MLJ 304
High Courts20 Nov 1925
Solayappa Naicker Vs Shunmugasundaram Pillai
Madras High Court · (1926) 50 MLJ 237
High Courts20 Nov 1925
S. Logasigamani Mudaliar and Others Vs L. R. K. Theogaraya Chetti
Madras High Court · AIR 1927 Mad 427