High Courts09 Nov 1925
N.K.N. Ramier and Brothers Vs Durwas J. Subbier and Others
Madras High Court · (1926) 50 MLJ 264
COURT ARCHIVE
Madras High Court judgments, 1925
730 judgments · page 5 of 37
High Courts06 Nov 1925
Arunachellam Chettiar by agent Sivaramanchettiar Vs Nayanna Naicker and Others
Madras High Court · 94 Ind. Cas. 126
Provincial Insolvency Act, 1920 — Section 52
High Courts06 Nov 1925
(Kalakantharam) Rukmani Ammal Vs Ka Ki Ankama Naidu and Others
Madras High Court · AIR 1926 Mad 744 : (1926) 23 LW 664
High Courts06 Nov 1925
Mikkili Ankaya Vs Alaparti Rattamma
Madras High Court · AIR 1926 Mad 622 : 94 Ind. Cas. 77 : (1926) 23 LW 518
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts06 Nov 1925
Arunachalam Chettiar Vs Naganna Naicker and Others
Madras High Court · AIR 1926 Mad 606 : (1926) 23 LW 513
Provincial Insolvency Act, 1920 — Section 52
High Courts06 Nov 1925
Ramasami Kavundan and Another Vs Tirupathi Kavundan
Madras High Court · (1927) ILR (Mad) 10 : (1926) 24 LW 460 : (1927) 52 MLJ 259
High Courts06 Nov 1925
Kalkantharam Rukmani Ammal Vs Ka Ki Anakma Naidu and Others
Madras High Court · 96 Ind. Cas. 26
High Courts05 Nov 1925
Ramanujulu Reddy Vs Rangiah Reddiar
Madras High Court · AIR 1926 Mad 825 : 94 Ind. Cas. 79
High Courts04 Nov 1925
V. Samanna Iyer Vs Kadathur Village Rajavaikal Channel Silt Clearance Committee
Madras High Court · AIR 1926 Mad 577 : (1926) 23 LW 379
High Courts04 Nov 1925
Mahomed Meera Sahib Bahadur, Chairman, Municipal Council and Another Vs P. Doraiswmi Naidu
Madras High Court · 97 Ind. Cas. 172
Tamil Nadu District Municipalities Act, 1920 — Section 43
High Courts04 Nov 1925
Krishnaswami Naidu and Others Vs S. Varnikalingam Pillai and Others
Madras High Court · AIR 1926 Mad 1199 : 97 Ind. Cas. 433
Trusts Act, 1882 — Section 48
High Courts04 Nov 1925
Mahamed Meera and Another Vs P. Duraisami Naidu
Madras High Court · AIR 1926 Mad 1147
Tamil Nadu District Municipalities Act, 1920 — Section 43
High Courts03 Nov 1925
O. Ranganatha Mudaliar Vs A. Mohanakrishna Mudaliar and Others
Madras High Court · AIR 1926 Mad 645
Succession Act, 1925 — Section 285
High Courts03 Nov 1925
Rama Chetty and Others Vs Panchammal and Another
Madras High Court · AIR 1926 Mad 402
Evidence Act, 1872 — Section 92
High Courts03 Nov 1925
M.S. Subramania Aiyar and Others Vs The Collector
Madras High Court · 97 Ind. Cas. 933 : (1926) 51 MLJ 309
High Courts03 Nov 1925
Kandala Thiruvenkatacharlu and Others Vs Shaik Altoo Sahib
Madras High Court · AIR 1926 Mad 511 : (1926) 50 MLJ 251
High Courts03 Nov 1925
Kandada Thiruvenkata Charlu and Others Vs Shaik Altoo Sahib
Madras High Court · 94 Ind. Cas. 458
High Courts03 Nov 1925
Ramu Chetty and Others Vs Panchammal and Another
Madras High Court · 92 Ind. Cas. 1028
Evidence Act, 1872 — Section 92
High Courts02 Nov 1925
Kijanar Sheshappa Shetty Vs Kijanar Devaraja Shetty
Madras High Court · AIR 1926 Mad 723 : (1926) ILR (Mad) 407 : 95 Ind. Cas. 401 : (1926) 24 LW 269 : (1926) 50 MLJ 434
High Courts02 Nov 1925
Kathamuthu Pillai Vs Subramaniam Chettiar
Madras High Court · AIR 1926 Mad 569 : (1926) 50 MLJ 228
Transfer of Property Act, 1882 — Section 55(1), 55(g)