High Courts18 Dec 1901
Ameer Ammal Vs Sankaranarayanan Chetty
Madras High Court · (1902) ILR (Mad) 658
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 1 of 10
High Courts18 Dec 1901
Sangilia Pillai Vs The District Magistrate of Trichinopoly
Madras High Court · (1902) ILR (Mad) 659
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 195(7)
High Courts17 Dec 1901
Narayana Chettiar Vs Chokkappa Mudaliar and Seven Ors.
Madras High Court · (1902) ILR (Mad) 655
Trusts Act, 1882 — Section 82
High Courts16 Dec 1901
Thirtha Swami Vs Thirtha Swami and Others
Madras High Court · (1902) 12 MLJ 34
High Courts16 Dec 1901
Vidhyapurana Thirthaswami Vs Vidyanidhi Thirthaswami Vidyanidhi Thirthaswami, A Lunatic Represented by his Guardian ad Litem Keshavacharya and Others
Madras High Court · (1902) ILR (Mad) 654
High Courts13 Dec 1901
Sundaram Aiyar Vs The Madura Municipal Council
Madras High Court · (1902) 12 MLJ 37
Public Health Act, 1875 — Section 149
High Courts13 Dec 1901
S. Sundaram Ayyar Vs The Municipal Council of Madura and the Secretary of State for India in Council
Madras High Court · (1902) ILR (Mad) 635
Public Health Act — Section 149
High Courts12 Dec 1901
Venkateswarulu Vs Brahmaravutu Raja Kristnaji and Others
Madras High Court · (1902) ILR (Mad) 634
Succession Certificate Act, 1889 — Section 10
High Courts10 Dec 1901
Akkanna and Another Vs Venkiah and Others
Madras High Court · (1902) ILR (Mad) 351 : (1902) 12 MLJ 5
High Courts10 Dec 1901
Akkanna and Another Vs Venkayya and Others
Madras High Court · (1902) ILR (Mad) 351
High Courts06 Dec 1901
Alayakkammal Vs Arunachala Chetty and Another
Madras High Court · (1902) 12 MLJ 97
High Courts04 Dec 1901
Seetamraju Kondalrow Vs The Collector of Godavari on Behalf of the Secretary of State for India
Madras High Court · (1902) ILR (Mad) 632
Railways Act, 1989 — Section 7
High Courts03 Dec 1901
Pamu Sanyasi and Another Vs Zamindar of Jayapur
Madras High Court · (1902) ILR (Mad) 540
High Courts03 Dec 1901
Karuppanan Servai and Others Vs Srinivasan Chetti and Others
Madras High Court · (1902) ILR (Mad) 215
High Courts03 Dec 1901
Arogya Udayan Vs Appachi Rowthan and Others
Madras High Court · (1902) ILR (Mad) 543
High Courts03 Dec 1901
Arogya Udayan Vs Appachi Rowthen and Others
Madras High Court · (1902) 12 MLJ 35