High Courts03 Dec 1901
Krishnama Chariar Vs Appasami Mudaliar and Another
Madras High Court · (1902) ILR (Mad) 545
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 2 of 10
High Courts03 Dec 1901
Krishnama Chariar Vs Appasami Moodaliar and Another
Madras High Court · (1902) 12 MLJ 280
High Courts03 Dec 1901
Appa Rao and Another Vs Krishna Ayyangar and Another
Madras High Court · (1902) ILR (Mad) 537
High Courts03 Dec 1901
Dargavarapu Sarbapu Vs Rampratapu and Others
Madras High Court · (1902) ILR (Mad) 580
High Courts29 Nov 1901
Valambal and Another Vs Logambal Ammal and Another
Madras High Court · (1902) 12 MLJ 94
High Courts28 Nov 1901
Zamindar of Vizianagram Vs Suryanarayana Patrulu
Madras High Court · (1902) 12 MLJ 249
Transfer of Property Act, 1882 — Section 108, 111
High Courts28 Nov 1901
The Zamindar of Vizianagram Vs Behara Suryanarayana Patrulu
Madras High Court · (1902) ILR (Mad) 587
Transfer of Property Act, 1882 — Section 108, 111
High Courts26 Nov 1901
Krishna Ayyar Vs Muthusami Ayyar
Madras High Court · (1902) ILR (Mad) 506
Transfer of Property Act, 1882 — Section 89
High Courts26 Nov 1901
Krishna Aiyar Vs Muthusami Aiyar
Madras High Court · (1902) 12 MLJ 62
Transfer of Property Act, 1882 — Section 89
High Courts25 Nov 1901
Sambasiva Ayyar Vs Vydinadasami and Others
Madras High Court · (1902) ILR (Mad) 535
High Courts25 Nov 1901
King-Emperor Vs Krishnayya
Madras High Court · (1902) ILR (Mad) 534
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts22 Nov 1901
King-Emperor Vs Alagarisami Pathan and Another
Madras High Court · (1902) ILR (Mad) 546
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts15 Nov 1901
Kasinatha Aiyar Vs Uthumansa Rowthen and Others
Madras High Court · (1902) 12 MLJ 1
High Courts15 Nov 1901
Kasinatha Ayyar and Others Vs Uthumansa Rowthan and Others
Madras High Court · (1902) ILR (Mad) 529
High Courts14 Nov 1901
Sankaranarayana Vadhyar Vs Sankaranarayana Ayyar
Madras High Court · (1902) ILR (Mad) 343
Contract Act, 1872 — Section 74
High Courts14 Nov 1901
Sankaranarayana Vadhya Vs Sankaranarayana Iyer
Madras High Court · (1902) ILR (Mad) 343 : (1901) 11 MLJ 421
Contract Act, 1872 — Section 74
High Courts13 Nov 1901
Subyanakayanamurti and Another Vs Tammanna and Another
Madras High Court · (1902) ILR (Mad) 504
Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1901
Viraraghava Ayyangar Vs Kanagavalli Ammal
Madras High Court · (1902) ILR (Mad) 503