High Courts17 Oct 1901
Nataraja Pillai and Others Vs Venkatachella Pillai
Madras High Court · (1902) 12 MLJ 93
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 4 of 10
High Courts17 Oct 1901
The Oriental Government Security Life Assurance Company Limited Vs Narasimha Charry
Madras High Court · (1901) 11 MLJ 379
Evidence Act, 1872 — Section 58
High Courts17 Oct 1901
Savarimuthu and Others Vs Aithurusu Rowthar
Madras High Court · (1902) ILR (Mad) 103
High Courts15 Oct 1901
Natesa Ayyar Vs Annasaml Ayyar and Others
Madras High Court · (1902) ILR (Mad) 426
High Courts10 Oct 1901
Chinnasami Mudali Vs Tirumalai Pillai and the Right Honourable the Secretary of State for India
Madras High Court · (1902) ILR (Mad) 572
Land Improvement Loans Act, 1883 — Section 7(1)(d)
High Courts10 Oct 1901
Subba Naidu Vs Nagayya and Others
Madras High Court · (1902) ILR (Mad) 424 : (1902) 12 MLJ 89
High Courts09 Oct 1901
Puninthavelu Mudaliar Vs Bhashyam Ayyangar and Another
Madras High Court · (1902) ILR (Mad) 406
Provincial Insolvency Act, 1920 — Section 23
High Courts09 Oct 1901
Punithavelu Mudaliar Vs Bhashyam Aiyangar and Another
Madras High Court · (1902) 12 MLJ 282
Provincial Insolvency Act, 1920 — Section 23
High Courts08 Oct 1901
Lakshminarasayya Setti Vs Venkanna Setti and Others
Madras High Court · (1902) ILR (Mad) 576
Companies Act, 1882 — Section 169
High Courts04 Oct 1901
Ahamod Kutti Vs Raman Nambudri
Madras High Court · (1901) 11 MLJ 323
Limitation Act, 1963 — Article 134
High Courts27 Sept 1901
King-Emperor Vs Mohiuddin Sahib
Madras High Court · (1902) ILR (Mad) 143
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts25 Sept 1901
Watson and Another Vs Lloyd
Madras High Court · (1902) ILR (Mad) 402
Army Act, 1881 — Section 151
High Courts25 Sept 1901
Rajah M. Bhaskara Sethupathi and Irulappa Nadan and Others Vs Narayanasamy Gurukkal and Others
Madras High Court · (1902) 12 MLJ 360
High Courts24 Sept 1901
Muhammad Mohidin Sait Vs The Municipal Commissioners for the City of Madras
Madras High Court · (1902) ILR (Mad) 118
Penal Code, 1860 (IPC) — Section 290
High Courts24 Sept 1901
Vappakandu Marakayar and Another Vs Annamalai Chetti and Another
Madras High Court · (1902) ILR (Mad) 561
Contract Act, 1872 — Section 20
High Courts23 Sept 1901
Duraisami and Others Vs Venkataseshaiyar and Others
Madras High Court · (1901) 11 MLJ 373
High Courts23 Sept 1901
Dorasami and Others Vs Venkataseshayyar and Others
Madras High Court · (1902) ILR (Mad) 108
Transfer of Property Act, 1882 — Section 85
High Courts20 Sept 1901
Suthersanam Maistri Vs Narasimhulu Maistri and Another
Madras High Court · (1901) 11 MLJ 353
Evidence Act, 1872 — Section 115