High Courts20 Sept 1901
Sudarsanam Maistri Vs Narasimhulu Maistei and Another
Madras High Court · (1902) ILR (Mad) 149
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 5 of 10
High Courts13 Sept 1901
Chennu Menon and Others Vs Krishnan and Others
Madras High Court · (1902) ILR (Mad) 399
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts10 Sept 1901
Sabhapathi Chetti and Others Vs Narayanasami Chetti
Madras High Court · (1902) ILR (Mad) 555
High Courts10 Sept 1901
King-Emperor Vs Ayya Annasamy Aiyar and Others
Madras High Court · (1902) ILR (Mad) 624
High Courts10 Sept 1901
Annasamy Aiyar and Others Vs Mahadeva Sastry
Madras High Court · (1902) 12 MLJ 403
High Courts04 Sept 1901
Krishnamachariar Vs Seshadri Aiyangar and Others
Madras High Court · (1901) 11 MLJ 333
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Aug 1901
Rajagopala Tevar Vs Sundara Nachiar and Others
Madras High Court · (1902) 12 MLJ 64
High Courts30 Aug 1901
Muthayya Rajagopala Thevar Vs Minakshisundara Nachiar and Others
Madras High Court · (1902) ILR (Mad) 394
High Courts30 Aug 1901
Sriramulu Vs Chinna Venkatasami
Madras High Court · (1902) ILR (Mad) 396
Limitation Act, 1963 — Article 62
High Courts23 Aug 1901
Bhimaraju Chetti Vs Sri Kunja Behari Gajendra Devu and Others
Madras High Court · (1902) ILR (Mad) 42
High Courts23 Aug 1901
Nalam Bheemaraju Vs Kunja Behari Gajendra Devu and Others
Madras High Court · (1901) 11 MLJ 327
High Courts23 Aug 1901
Jagannadha Rao Pantulu Garu Vs Vellanki Venkatarama Rao
Madras High Court · (1901) 11 MLJ 332
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts22 Aug 1901
Sivasami Chetti and Another Vs Sevugan Chetti
Madras High Court · (1902) ILR (Mad) 389
High Courts22 Aug 1901
Venkataramana Bhatta Vs Badarayan Bhatta and Others
Madras High Court · (1901) 11 MLJ 433
High Courts22 Aug 1901
Pydal Nambiar and Another Vs Kannan Nambiar and Others
Madras High Court · (1902) 12 MLJ 87
High Courts22 Aug 1901
Sivaswami Chetty and Others Vs Sevugan Chetty
Madras High Court · (1902) 12 MLJ 17
High Courts20 Aug 1901
Ahinsa Bibi and Others Vs Abdul Kader Saheb and Others
Madras High Court · (1902) ILR (Mad) 26
Limitation Act, 1908 — Article 106, 7, 8
High Courts16 Aug 1901
The Municipal Commissioners for the City of Madras Vs Major Bell
Madras High Court · (1902) ILR (Mad) 15
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras City Municipal Corporation Act, 1919 — Section 341
High Courts16 Aug 1901
In Re: Reference under Court Fees Act, 1870, Section 5
Madras High Court · (1902) ILR (Mad) 24
Court Fees Act, 1870 — Section 16, 4