High Courts13 Aug 1901
Venkatarazu and Another Vs Chinna Ramayya
Madras High Court · (1902) ILR (Mad) 695 : (1901) ILR (Mad) 695
Transfer of Property Act, 1882 — Section 88, 89
COURT ARCHIVE
Madras High Court judgments, 1901
187 judgments · page 6 of 10
High Courts12 Aug 1901
Nambi Aiyangar and Another Vs Narayana and Others
Madras High Court · (1901) 11 MLJ 337
High Courts12 Aug 1901
Nambi Aiyangar and Another Vs Yajnanarayana Somayajial and Others
Madras High Court · (1902) 12 MLJ 431
High Courts12 Aug 1901
Achutharamaraju Vs Venkata Subbaraja and Others
Madras High Court · (1902) ILR (Mad) 7 : (1901) 11 MLJ 370
Evidence Act, 1872 — Section 92
High Courts09 Aug 1901
The Secretary to the Commissioner of Salt, Abkari and Separate Revenue, Board of Revenue Vs Mr. Sutherland Orr
Madras High Court · (1901) 11 MLJ 350
Stamp Act, 1899 — Section 5
High Courts08 Aug 1901
Kanthu Punja Vs Vittamma and Others
Madras High Court · (1902) ILR (Mad) 385
Contract Act, 1872 — Section 45
High Courts07 Aug 1901
King Emperor Vs Alexander Allan
Madras High Court · (1902) 12 MLJ 393
Madras Municipalities Act, 1884 — Section 103
High Courts02 Aug 1901
Amdoo Miyan and Another Vs Muhammad Davud Khan Bahadur
Madras High Court · (1901) ILR (Mad) 685
Religious Endowments Act, 1863 — Section 18
High Courts02 Aug 1901
Minakshiachi Vs Chinnappa Udayan and Sadasiva Udayan
Madras High Court · (1902) ILR (Mad) 689 : (1901) ILR (Mad) 689
High Courts02 Aug 1901
Amdoo Miyan and Another Vs Mahamed Davood Khan Bahadur
Madras High Court · (1901) 11 MLJ 326
High Courts02 Aug 1901
Subrahmania Ayyar Vs King-Emperor
Madras High Court · (1902) ILR (Mad) 61
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts01 Aug 1901
Subbarama Ayyar and Others Vs Nagammal
Madras High Court · (1901) ILR (Mad) 683
High Courts31 Jul 1901
Nityananda Gantayat Vs Gajapati Vasudeva Devu
Madras High Court · (1901) 11 MLJ 313
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jul 1901
King-Emperor Vs Ayyan and Vellayappa Udayan
Madras High Court · (1901) ILR (Mad) 675
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 194
High Courts29 Jul 1901
Nityananda Gantayet Vs Gajapati Vasudeva Devu
Madras High Court · (1901) ILR (Mad) 681
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Jul 1901
King-Emperor Vs Antakke
Madras High Court · (1901) ILR (Mad) 662
Penal Code, 1860 (IPC) — Section 317
High Courts13 Jul 1901
Rangayya Goundan and Another Vs Nanjappa Rao and Others
Madras High Court · (1901) ILR (Mad) 491
Civil Procedure Code, 1908 (CPC) — Section 43