High Courts20 Dec 1920
Muhammad Ibrahim Sahib Vs Shaik Dawood
Madras High Court · AIR 1921 Mad 278 : (1921) ILR (Mad) 417 : (1921) 13 LW 379 : (1921) 40 MLJ 351
Penal Code, 1860 (IPC) — Section 304A, 326
COURT ARCHIVE
Madras High Court judgments, 1920
363 judgments · page 1 of 19
High Courts20 Dec 1920
Rustomji Dorebji Vs W.H. Nurse and Parthasarathy Naidu
Madras High Court · (1921) 14 LW 200 : (1921) 40 MLJ 173
Probate and Administration Act, 1881 — Section 89
High Courts20 Dec 1920
Ramappa Vs Abdulla Beari
Madras High Court · AIR 1921 Mad 284 : (1921) 41 MLJ 127
Transfer of Property Act, 1882 — Section 116
High Courts20 Dec 1920
Rustomji Dorabji Vs W.H. Nurse and Parthasarathi Naidu
Madras High Court · AIR 1921 Mad 1 : (1921) ILR (Mad) 357
Probate and Administration Act, 1881 — Section 89
High Courts16 Dec 1920
Muttuvaya alias Mangalasseri alias Narikkuni Edamana Illath Vishnu Nambudri, Manager of the Illam andd Ors. Vs Chalora Illath Sankaran Nambudiripad
Madras High Court · 63 Ind. Cas. 931 : (1921) 13 LW 369
High Courts16 Dec 1920
S. Soundararajan and Others Vs C.M. Natarajan and Others
Madras High Court · AIR 1921 Mad 258 : (1921) ILR (Mad) 446 : (1921) 13 LW 662 : (1921) 40 MLJ 354
Succession Act, 1925 — Section 101
High Courts14 Dec 1920
Munishi China Dandasi Vs Munishi Pedda Tatiah
Madras High Court · AIR 1921 Mad 279 : (1921) 14 LW 424 : (1921) 41 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Dec 1920
S.V. Sivarama Aiyar Vs K.M. Subbiah and Sons
Madras High Court · 70 Ind. Cas. 346 : (1922) 15 LW 59
High Courts08 Dec 1920
Puraviya Goundan Vs Poonachi Goundan and Another
Madras High Court · (1921) 40 MLJ 289
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Dec 1920
Saminatha Pillai Vs Sundaresa Pillai
Madras High Court · AIR 1921 Mad 479 : 62 Ind. Cas. 911 : (1921) 14 LW 238
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 18
High Courts02 Dec 1920
Krishna Kone Vs Narayana Dass
Madras High Court · AIR 1921 Mad 281 : (1921) 13 LW 689 : (1921) 41 MLJ 172
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts01 Dec 1920
Subba Aiyar Vs T.S. Ramaswami Aiyangar, Official Receiver and Another
Madras High Court · AIR 1921 Mad 216 : (1921) ILR (Mad) 547 : (1921) 13 LW 227 : (1921) 40 MLJ 209
Provincial Insolvency Act, 1920 — Section 18
High Courts01 Dec 1920
Adyapadi Vasudeva Udpa and Others Vs Krishna Udpa and Others
Madras High Court · AIR 1921 Mad 418 : (1921) ILR (Mad) 629 : (1921) 13 LW 420 : (1921) 40 MLJ 460
Transfer of Property Act, 1882 — Section 114
High Courts01 Dec 1920
Kani Venkatareddi and Others Vs Chelluri Sathyanarayanamoorthi and Others
Madras High Court · AIR 1921 Mad 470 : (1921) 13 LW 516 : (1921) 40 MLJ 473
High Courts29 Nov 1920
In Re: Palani Goundan
Madras High Court · AIR 1921 Mad 140 : (1921) 13 LW 195 : (1921) 40 MLJ 211
Criminal Procedure Code, 1898 (CrPC) — Section 195Registration Act, 1908 — Section 82(a)
High Courts25 Nov 1920
Askaram Sowkar Vs Venkataswami Naidu and Others
Madras High Court · (1921) ILR (Mad) 544
High Courts25 Nov 1920
Messrs. Shaw Wallace and Co. Vs Messrs. K.M. Subbier and Sons
Madras High Court · 62 Ind. Cas. 205(1)
High Courts25 Nov 1920
Shaw Wallace and Co. Vs K.M. Subbier and Sons
Madras High Court · AIR 1921 Mad 58 : (1921) ILR (Mad) 406 : (1921) 14 LW 42 : (1921) 40 MLJ 166
Arbitration Act, 1899 — Section 9
High Courts25 Nov 1920
S. Askaram Sowcar Vs Venkataswami Naidu and Others
Madras High Court · AIR 1921 Mad 102 : (1921) 13 LW 193 : (1921) 40 MLJ 218
Limitation Act, 1963 — Section 20
High Courts18 Nov 1920
Govindaswami Kadavaran Vs Kaliaperumal Munayathiriyan and Others
Madras High Court · AIR 1921 Mad 696 : 66 Ind. Cas. 837 : (1922) 16 LW 155