Madras High Court Judgments 2018

High Courts10 Jul 2018Dismissed/Disposed Of

A.Selvan Vs State

Madras High Court · (2018) 07 MAD CK 0001

Indian Penal Code, 1860 — Section 376, 417, 506(i)Dowry Prohibition Act, 1961 — Section 4Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)

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High Courts28 Apr 2018Dismissed

J. Janaki Ammal VsMasilamani Reddy (Died) & Others

Madras High Court · (2018) 04 MAD CK 0345

Indian Stamp Act, 1899 — Section 36Specific Relief Act, 1963 — Section 16(c)Transfer Of Property Act, 1882 — Section 52A

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High Courts28 Apr 2018Dismissed

Cholamandalam Ms General Insurance Co. Ltd Vs Subash & Others

Madras High Court · (2018) 04 MAD CK 0344

Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 33

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High Courts28 Apr 2018Dismissed

S. Dharmaraj Vs Principal Secretary To Government Of Tamil Nadu, Municipal Administration And Water Supply Department & Others

Madras High Court · (2018) 04 MAD CK 0343

Constitution Of India, 1950 — Article 12, 14, 16, 16(1), 16(4), 21, 23, 32, 141, 142, 162, 226, 309, 315, 320, 335, 335

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High Courts28 Apr 2018Disposed Off

R. Shanmugam & Others Vs e Government Of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0341

Tamil Nadu Pension Rule, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

V. Puttanna Vs Director Of Rural Development & Others

Madras High Court · (2018) 04 MAD CK 0340

Tamil Nadu Pension Rule, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

A. Soundararajan Vs Revenue Divisional Officer & Others

Madras High Court · (2018) 04 MAD CK 0339

Tamil Nadu Pension Rule, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(2), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

T. Kuppusamy Vs Revenue Divisional Officer & Others

Madras High Court · (2018) 04 MAD CK 0338

Tamil Nadu Pension Rule, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(2), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

K. Arumugam Vs Government Of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0337

Tamil Nadu Pension Rules, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

V. Chandran Vs State Of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0336

Tamil Nadu Pension Rules, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(2), 11(4), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

M. Chandrasekaran & Others Vs State Of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0335

Tamil Nadu Pension Rules, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(2), 11(4), 11(4)(iii)

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High Courts28 Apr 2018Allowed

Muthukumar Vs Regional Passport Officer & Others

Madras High Court · (2018) 04 MAD CK 0334

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High Courts28 Apr 2018Disposed Off

Vadivel Vs Revenue Divisional Officer & Others

Madras High Court · (2018) 04 MAD CK 0333

Tamil Nadu Pension Rules, 1978 — Rule 11, 11(2), 11(4), 11(4)(iii), 11(i), 11(ii), 11(iii), 11(iv)

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High Courts28 Apr 2018Disposed Off

R. Madhanagopal Vs Government of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0332

Tamil Nadu Pension Rules, 1978 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

S. Panneerselvam & Others Vs State Of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0331

Tamil Nadu Pension Rules, 1978 — Rule 11, 11(1), 11(ii), 11(iii), 11(4)(iii)

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High Courts28 Apr 2018Disposed Off

M/s. PKPN Spinning Mills (P) Ltd & Others Vs Chairman, Tamil Nadu Generation and Distribution Corporation Limited & Others

Madras High Court · (2018) 04 MAD CK 0330

Tamil Nadu Electricity Supply Code, 2004 — Regulation 5 (5)(ii)(a), 5(5)(iv)

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High Courts28 Apr 2018Disposed Off

V. Vasanthakumar Vs Chief Secretary

Madras High Court · (2018) 04 MAD CK 0329

Madurai (Appointment) Rules, 2017 — Rule 4, 5, 5(4), 7(1)Constitution Of India, 1950 — Article 14, 16, 141

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High Courts28 Apr 2018Allowed

K. Balu Vs State of Tamilnadu & Others

Madras High Court · (2018) 04 MAD CK 0328

Tamil Nadu Liquor Retail Vending (In shops and Bars) Rules, 2003 — Rule 8

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High Courts28 Apr 2018Disposed Off

V. Soundararajan Vs Assistant Registering Authority & Others

Madras High Court · (2018) 04 MAD CK 0327

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High Courts28 Apr 2018Dismissed

T. Ravikumar Vs State of Tamil Nadu & Others

Madras High Court · (2018) 04 MAD CK 0326

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Madras High Court judgments, 2018