High Courts27 Apr 2018Dismissed
Periyasuppathal & Others Vs Chinnasuppathal (Deceased) & Others
Madras High Court · (2018) 04 MAD CK 0306
Hindu Succession Act, 1956 — Section 23Registration Of Births And Deaths Act, 1969 — Section 11
COURT ARCHIVE
Madras High Court judgments, 2018
578 judgments · page 3 of 29
High Courts27 Apr 2018Allowed
Mohanasundaram Vs Kantha & Others
Madras High Court · (2018) 04 MAD CK 0305
High Courts27 Apr 2018Dismissed
Madhava Achar Vs Ayyakannu Pillai
Madras High Court · (2018) 04 MAD CK 0304
High Courts27 Apr 2018Dismissed
Palaniyandi Vs Palanisamy & Others
Madras High Court · (2018) 04 MAD CK 0303
Code Of Civil Procedure, 1908 — Section 96, 100, 100(5)Evidence Act, 1872 — Section 110
High Courts27 Apr 2018Allowed
Periyanna gounder Vs Ramasamy (Died) & Others
Madras High Court · (2018) 04 MAD CK 0302
Registration Act, 1908 — Section 17(b)
High Courts27 Apr 2018Dismissed
S.Nalini Vs State Of Tamil Nadu & Others
Madras High Court · (2018) 04 MAD CK 0301
Code Of Criminal Procedure, 1973 — Section 432, 435(1)Indian Penal Code, 1860 — Section 302, 435(A)Constitution Of India, 1950 — Article 72, 73(1)(a), 161, 162, 432, 435(A), 435(1)
High Courts27 Apr 2018Disposed Off
M/s.Oriental Canvas Company & Others Vs Assistant Revenue Officer
Madras High Court · (2018) 04 MAD CK 0300
High Courts27 Apr 2018Dismissed
R.Sakkrapani & Others Vs Secretary Tamil Nadu Legislative Assembly & Others
Madras High Court · (2018) 04 MAD CK 0299
Code Of Criminal Procedure, 1973 — Section 340Tamil Nadu Legislative Assembly (Disqualification On Ground Of Defection) Rules, 1986 — Rule 6, 7Constitution Of India, 1950 — Article 139A(1), 226
High Courts27 Apr 2018Disposed Off
T.K.Elumalai Vs State Of Tamil Nadu & Others
Madras High Court · (2018) 04 MAD CK 0298
Tamil Nadu Pension Rules, 1978 — Rule 11, 11(2), 11(4)(iii), 11(i), 11(ii), 11(iii)
High Courts27 Apr 2018Dismissed
M/s.Thirumala Trailers & Others Vs Union Of India & Others
Madras High Court · (2018) 04 MAD CK 0297
Motor Vehicles Act, 1988 — Section 2(28), 2(39), 2(46), 12, 27, 64, 88(14), 109, 110, 111, 111(f), 137, 164, 208, 211Central Motor Vehicles Rules, 1989 — Rule 126Tamil Nadu Motor Vehicles Rules, 1989 — Rule 350, 351, 351(8)
High Courts27 Apr 2018Dismissed
Joseph Joy & Others Vs State Of Tamil Nadu & Others
Madras High Court · (2018) 04 MAD CK 0296
Tamil Nadu Pension Rules, 1978 — Rule 2Constitution Of India, 1950 — Article 14, 226, 309General Provident Fund (Tamil Nadu) Rules, 1935 — Rule 3
High Courts27 Apr 2018Disposed Off
R.Bagavathi Chandran Vs Inspector General Of Registration, O/o. Registration Department & Others
Madras High Court · (2018) 04 MAD CK 0295
Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Rule 17(b), 18(b)
High Courts27 Apr 2018Dismissed
B.Palani Vs General Manager, Tamil Nadu State Transport Corporation (Villupuram) Ltd
Madras High Court · (2018) 04 MAD CK 0294
Indian Penal Code, 1860 — Section 304(A)Constitution Of India, 1950 — Article 226
High Courts27 Apr 2018Disposed Off
Tirupur Textiles (P) Ltd & Others Vs Chairman Tamil Nadu Generation And Distribution Corporation Limited
Madras High Court · (2018) 04 MAD CK 0293
Constitution Of India, 1950 — Article 226Tamil Nadu Electricity Supply Code, 2004 — Regulation 5(5)(ii)(a), 5(5)(iv)
High Courts27 Apr 2018Disposed Off
Victory Spinning Mills Pvt Ltd & Others Vs Chairman, Tamil Nadu Generation And Distribution Corporation Limited & Others
Madras High Court · (2018) 04 MAD CK 0292
Constitution Of India, 1950 — Article 226Tamil Nadu Electricity Supply Code, 2004 — Regulation 5(5)(ii)(a), 5(5)(iv)
High Courts27 Apr 2018Dismissed
S.Rajesh Vs Managing Director, Chennai Metropolitan Water Supply & Sewerage Board & Others
Madras High Court · (2018) 04 MAD CK 0291
Constitution Of India, 1950 — Article 14, 16
High Courts27 Apr 2018Allowed
S.Sundar & Others Vs Secretary To Government & Others
Madras High Court · (2018) 04 MAD CK 0290
Town And Country Planning Act, 1971 — Section 63BIndian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Apr 2018Dismissed
Anbazhagan & Others Vs Speaker & Others
Madras High Court · (2018) 04 MAD CK 0289
Constitution Of India, 1950 — Article 191(1)(e), 226
High Courts27 Apr 2018Dismissed
M/s.Mohan Breweries And Distilleries Limited Vs Authorized Officer
Madras High Court · (2018) 04 MAD CK 0288
Constitution Of India, 1950 — Article 226Securitization And Reconstruction Of The Financial Assets Of Security Interest Act, 2002 — Section 13(2)
High Courts26 Apr 2018Allowed
The Revenue Divisional Officer Vs Vengammal & Others
Madras High Court · (2018) 04 MAD CK 0287
Land Acquisition Act, 1894 — Section 4(1), 17(1), 18