High Courts20 Dec 1935
(Pispati) Gurusamayya and Another Vs Hindu Religious Endowments Board and Others
Madras High Court · AIR 1936 Mad 352
COURT ARCHIVE
Madras High Court judgments, 1935
553 judgments · page 1 of 28
High Courts20 Dec 1935
Kasthuri Varadhanamma Vs Thanamala Muniswami Reddi
Madras High Court · AIR 1936 Mad 503 : (1936) ILR (Mad) 975 : 163 Ind. Cas. 93 : (1936) 43 LW 494 : (1936) 70 MLJ 491
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts20 Dec 1935
Pisipati Guruswamayya and Another Vs The Hindu Religious Endowment Board and Others
Madras High Court · (1936) 43 LW 424 : (1936) 70 MLJ 315
Hindu Religious Endowments Act — Section 73
High Courts19 Dec 1935
Ganesa Moorthi Naidu Vs Jayalakshmi Ammal and Others
Madras High Court · AIR 1936 Mad 650
Specific Relief Act, 1877 — Section 9
High Courts19 Dec 1935
Nagarathna Mudaliar Vs Sami Pillai and Another
Madras High Court · AIR 1936 Mad 682 : (1936) ILR (Mad) 979 : (1936) 71 MLJ 187
High Courts17 Dec 1935
Banakar Basappa alias Dodda Basappa and Another Vs Hansaji Gulabchand Firm
Madras High Court · AIR 1936 Mad 660 : (1936) ILR (Mad) 1049 : (1936) 44 LW 97 : (1936) 71 MLJ 333
High Courts17 Dec 1935
Secy. of State Vs K. Sarangapani Ayyangar and Another
Madras High Court · AIR 1936 Mad 320
High Courts17 Dec 1935
Banakar Basappa and Another Vs Hansji Gulabchand Firm
Madras High Court · 164 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Dec 1935
Sivamalai Goundan Vs Ramaswami Goundan and Another
Madras High Court · 166 Ind. Cas. 573
Specific Relief Act, 1877 — Section 42
High Courts16 Dec 1935
Sivamali Goundan Vs Ramaswmi Goundan
Madras High Court · AIR 1936 Mad 989 : (1936) 44 LW 704
Specific Relief Act, 1877 — Section 42
High Courts13 Dec 1935
(Bhavanasi) Rangappa and Another Vs (Kamisetti) Venkataswami
Madras High Court · AIR 1936 Mad 334
High Courts13 Dec 1935
(Jalmana) Veeraraghavalu Naidu Vs Suryanarayana Panda and Others
Madras High Court · AIR 1936 Mad 338 : (1936) 43 LW 525
High Courts13 Dec 1935
Jalmana Veeraraghavalu Naidu Vs Suriyanarayana Panda and Others
Madras High Court · 163 Ind. Cas. 303
High Courts13 Dec 1935
Namburi Suraparaju Vs Nulu Venkatarathnam
Madras High Court · AIR 1936 Mad 347 : (1936) 43 LW 386 : (1936) 70 MLJ 471
High Courts13 Dec 1935
R. Muthuswamy Pillai Vs S. Veeraswamy Pillai
Madras High Court · 163 Ind. Cas. 251 : (1936) 43 LW 514 : (1936) 70 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4
High Courts13 Dec 1935
Bhavansi Rangappa and Another Vs Kamisetti Venkataswami
Madras High Court · 163 Ind. Cas. 177 : (1936) 43 LW 503 : (1936) 70 MLJ 537
Limitation Act, 1963 — Article 65
High Courts12 Dec 1935
Gudimetla Ramireddi Vs Gudimetla Satyam and Others
Madras High Court · AIR 1936 Mad 636 : 167 Ind. Cas. 356 : (1936) 43 LW 773
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Dec 1935
K.V. Al. Rm. Alagappa Chettiar Vs The Official Assignee and Another
Madras High Court · 161 Ind. Cas. 947
Presidency Towns Insolvency Act, 1909 — Section 85
High Courts10 Dec 1935
K.V.Al.Rm. Alagappa Chettiar Vs The Official Assignee and J. Mciver
Madras High Court · (1936) ILR (Mad) 862 : (1936) 43 LW 432 : (1936) 70 MLJ 563
Presidency Towns Insolvency Act, 1909 — Section 75, 85
High Courts09 Dec 1935
Secy. of State Vs Sivasankaram Pillai
Madras High Court · AIR 1936 Mad 412 : (1936) 43 LW 507