High Courts10 Dec 1935
D.K. Mohammad Ehiya Sahib Vs R.M.P.V.M. Valliappa Chettiar
Madras High Court · 163 Ind. Cas. 2246 : (1936) 43 LW 659 : (1936) 70 MLJ 708
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 2 of 30
High Courts10 Dec 1935
K.V. Al. Rm. Alagappa Chettiar Vs The Official Assignee and Another
Madras High Court · 161 Ind. Cas. 947
Presidency Towns Insolvency Act, 1909 — Section 85
High Courts10 Dec 1935
K.V. Al. Rm. Alagappa Chettiar Vs Official Assignee and Another
Madras High Court · AIR 1936 Mad 414
High Courts10 Dec 1935
K.V.Al.Rm. Alagappa Chettiar Vs The Official Assignee and J. Mciver
Madras High Court · (1936) ILR (Mad) 862 : (1936) 43 LW 432 : (1936) 70 MLJ 563
Presidency Towns Insolvency Act, 1909 — Section 75, 85
High Courts09 Dec 1935
Secy. of State Vs Sivasankaram Pillai
Madras High Court · AIR 1936 Mad 412 : (1936) 43 LW 507
High Courts09 Dec 1935
The Secretary of State for India in Council Vs Sivasankaram Pillai
Madras High Court · (1936) ILR (Mad) 876 : 163 Ind. Cas. 107 : (1936) 70 MLJ 404
Madras Local Boards Act, 1884 — Section 213
High Courts09 Dec 1935
Polegar Meghavaranam Naidu and Others Vs A.M. Mahommad Mohideen Sahib and Another
Madras High Court · AIR 1936 Mad 782 : (1936) 44 LW 135
Limitation Act, 1963 — Article 99
High Courts09 Dec 1935
Natesan Chettiar Vs Mariyayee Ammal
Madras High Court · AIR 1936 Mad 526 : 163 Ind. Cas. 809
High Courts06 Dec 1935
The Public Prosecutor Vs Chinta Venkatarayudu and Others
Madras High Court · AIR 1936 Mad 471 : (1936) 43 LW 544 : (1936) 70 MLJ 503
Madras Prevention of Food Adulteration Act, 1918 — Section 5
High Courts06 Dec 1935
(Paparaju) Veeraghavayya Vs Atluri Venkata Lakshmayya and Another
Madras High Court · AIR 1936 Mad 468
High Courts06 Dec 1935
Kongot Puthen Veetlil Ammu Vs Kongot Puthen Veetlil Nagappan Nair Karmavan and Another
Madras High Court · AIR 1936 Mad 653 : 165 Ind. Cas. 764
High Courts06 Dec 1935
Kongot Puthen Veethil Ammal alias Devaki Amma Vs Nagappan Nair Karnavan and Another
Madras High Court · (1936) ILR (Mad) 972 : (1936) 44 LW 29 : (1936) 71 MLJ 103
High Courts06 Dec 1935
Verudhunagar Municipality Vs Thiruvadamaruthur Ekanatha Rao
Madras High Court · AIR 1936 Mad 498
High Courts05 Dec 1935
C. Athimoola Mudaliar Vs Fathimathul Kubra Begam Saheba and Others
Madras High Court · (1936) ILR (Mad) 882 : (1936) 71 MLJ 493
High Courts05 Dec 1935
Korrapati Sreeramulu Vs Nadella Ramakrishnayya and Others
Madras High Court · AIR 1936 Mad 500 : (1936) 43 LW 693 : (1936) 70 MLJ 532
Transfer of Property Act, 1882 — Section 82
High Courts05 Dec 1935
C. Athimolla Mudaliar Vs Fathimathul Kubra Begum Saheba and Others
Madras High Court · 161 Ind. Cas. 879 : (1936) 43 LW 364
Madras Estates Land Act, 1908 — Section 3(5)
High Courts05 Dec 1935
G. Athimoola Mudaliar Vs Fathimathul Kubra Begum Saheba and Others
Madras High Court · AIR 1936 Mad 383
High Courts04 Dec 1935
Sharof Ali Abdul Ali Shet Vs Safiaboo and Others
Madras High Court · 163 Ind. Cas. 626 : (1936) 44 LW 346 : (1936) 71 MLJ 247
High Courts04 Dec 1935
Rangaswami Pillai (dead) and Others Vs Narayanaswami Naicken (dead) and Others
Madras High Court · AIR 1936 Mad 557 : (1936) 44 LW 271 : (1936) 70 MLJ 691
High Courts04 Dec 1935
Sharof Ali Abdul Ali Shat Vs Safiaboo and Others
Madras High Court · AIR 1936 Mad 432