High Courts26 Nov 1935
K.P. Ramaswami Naick Vs Lakshmana Kudumban and Another
Madras High Court · AIR 1936 Mad 408 : (1936) 43 LW 635
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 4 of 30
High Courts25 Nov 1935
Gokavarapu Swami Vs Manda Satheyya and Another
Madras High Court · AIR 1936 Mad 283
High Courts25 Nov 1935
Gokavarapu Swami Vs Manda Sateyya and Another
Madras High Court · (1936) ILR (Mad) 354 : (1936) 43 LW 235 : (1936) 70 MLJ 266
High Courts25 Nov 1935
Adhikari Venku Naidu Vs Mahadevu Sanyasi and Others
Madras High Court · (1936) ILR (Mad) 356 : (1936) 43 LW 237 : (1936) 70 MLJ 204
Government of India Act, 1915 — Section 107
High Courts22 Nov 1935
Zeebunnissa Begum Vs Mrs. H.B. Danagher and Another
Madras High Court · (1936) ILR (Mad) 942 : 163 Ind. Cas. 384 : (1936) 43 LW 592 : (1936) 70 MLJ 477
Guardians and Wards Act, 1890 — Section 27
High Courts21 Nov 1935
In Re: R.R. Gopalachari
Madras High Court · 162 Ind. Cas. 175 : (1936) 43 LW 362 : (1936) 70 MLJ 308
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts21 Nov 1935
Raju Goundan Vs Kappu Goundan
Madras High Court · 163 Ind. Cas. 463
Madras Estates Land Act, 1908 — Section 3(3)
High Courts21 Nov 1935
In Re: R.R. Gopalchari
Madras High Court · AIR 1936 Mad 420 : (1936) ILR (Mad) 739
High Courts21 Nov 1935
Siva Bushana Mudaliar Vs The President, Panchayat Board
Madras High Court · AIR 1936 Mad 204 : (1936) ILR (Mad) 261 : (1936) 43 LW 200 : (1936) 70 MLJ 113
High Courts21 Nov 1935
Fraser and Ross Vs Corporation of Madras
Madras High Court · AIR 1936 Mad 624
City Municipal Act, 1919 — Section 18
High Courts20 Nov 1935
Valiyakath Periyattal Vs (Karumathil Palakot) Govinda Menon
Madras High Court · AIR 1936 Mad 655 : (1936) 44 LW 458
Limitation Act, 1963 — Article 83
High Courts19 Nov 1935
Peruvaniyan Krishna Kurup and Others Vs Chowwakaran Razhukkath Pokki and Others
Madras High Court · AIR 1936 Mad 598
Limitation Act, 1963 — Article 137, 144Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts19 Nov 1935
In Re: Mr. M.P. Narayana Menon for renewal of Second grade pleadership certificate Kasba Amsam and desam
Madras High Court · (1936) 43 LW 426 : (1936) 70 MLJ 498
Legal Practitioners Act, 1879 — Section 12
High Courts19 Nov 1935
In Re: M.P.N., a Second Grade Pleader
Madras High Court · AIR 1936 Mad 318 : (1936) ILR (Mad) 732
High Courts18 Nov 1935
Kondi Rena Athmaram Chettiar Vs Kondi Mana Saraswathi Ammal and Others
Madras High Court · 163 Ind. Cas. 837 : (1936) 43 LW 696 : (1936) 70 MLJ 542
Court Fees Act, 1870 — Section 7(ivA)
High Courts18 Nov 1935
(Kondi Rana) Athmaram Chettiar Vs (Kondi Mana) Saraswathi Ammal and Others
Madras High Court · AIR 1936 Mad 344
High Courts18 Nov 1935
E.R. Gurunatha Chettiar by next friend Angammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1936 Mad 201 : (1936) ILR (Mad) 962 : 160 Ind. Cas. 939 : (1936) 43 LW 192 : (1936) 70 MLJ 625
High Courts14 Nov 1935
Dondapati Lakshminarasimha Rao Dondapati Rama Rao Vs Gundabathula Raghavamma and Others
Madras High Court · 162 Ind. Cas. 53(1)
Evidence Act, 1872 — Section 92(4)
High Courts14 Nov 1935
Administrator-General Vs Thotta Radhakrishna Chettiar and Others
Madras High Court · AIR 1936 Mad 434 : (1936) 43 LW 390