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Madras High Court judgments, 1935

598 judgments · page 6 of 30

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High Courts31 Oct 1935

Srimathu Raja Muthu Vijaya Raghunatha Doriasingam alias Gowri Vallaba Thevar Avergal, Zamindar of Sivaganga through Subramanya Ayyar, Dewan and authorised Agent Vs Muthu K.R.M. Muthayya Chettiar and Others

Madras High Court · AIR 1936 Mad 583 : 163 Ind. Cas. 539 : (1936) 43 LW 535 : (1937) 2 MLJ 466

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High Courts30 Oct 1935

Neelikandi Moidin Vs Kunhayissa and Others

Madras High Court · AIR 1936 Mad 158 : (1936) 43 LW 380

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High Courts30 Oct 1935

Veerana Goundan and Others Vs Sellappa Goundan and Others

Madras High Court · AIR 1936 Mad 262 : 162 Ind. Cas. 325

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High Courts30 Oct 1935

Fatma Kani Ammal Vs Shaikh Dawood and Others

Madras High Court · AIR 1936 Mad 197 : 160 Ind. Cas. 733 : (1936) 43 LW 75

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High Courts30 Oct 1935

Muthayya Kone Vs Rakappan Ambalam by authorised agent Perumal Ambalam and Another

Madras High Court · AIR 1936 Mad 137 : 160 Ind. Cas. 729 : (1936) 43 LW 221 : (1936) 70 MLJ 87

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
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High Courts29 Oct 1935

(Pegatraju) Krishna Rao Vs (Yenati) Subbareddi and Others

Madras High Court · AIR 1936 Mad 379

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High Courts29 Oct 1935

Mahaboob Khan Sahib Vs B. Govindarajulu Naidu

Madras High Court · AIR 1936 Mad 142 : 160 Ind. Cas. 955

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High Courts29 Oct 1935

O.S. Varadachari Vs Secy. of State

Madras High Court · AIR 1936 Mad 602 : (1936) ILR (Mad) 872

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
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High Courts29 Oct 1935

Rahima Bee Vs Amathul Mannan Bee and Others

Madras High Court · AIR 1936 Mad 140 : (1936) 43 LW 589

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High Courts29 Oct 1935

Varadachari Vs The Secretary of State for India in Council

Madras High Court · (1936) 70 MLJ 601

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
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High Courts29 Oct 1935

Pegatraju Krishna Rao Vs Yanati Subba Reddi (died) and Others

Madras High Court · 163 Ind. Cas. 154 : (1936) 43 LW 698 : (1936) 70 MLJ 570

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High Courts29 Oct 1935

Koya Ankamma Vs Konaganchi Kameshwaramma and Others

Madras High Court · AIR 1936 Mad 346 : (1936) ILR (Mad) 549 : (1936) 43 LW 611

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High Courts29 Oct 1935

Gudur Manga Reddi Vs P. Venkataraghava Ayyangar alias P.V. Raghavan

Madras High Court · AIR 1936 Mad 250 : (1936) 43 LW 429 : (1936) 70 MLJ 255

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High Courts29 Oct 1935

O.S. Varadachari Vs The Secretary of State for India in Council

Madras High Court · 162 Ind. Cas. 868 : (1936) 43 LW 725

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
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High Courts29 Oct 1935

Koya Ankamma Vs Konaganchi Kameswaramma and Others

Madras High Court · AIR 1935 Mad 1 : 161 Ind. Cas. 797 : (1936) 70 MLJ 352

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High Courts28 Oct 1935

Decca Ramanna Vs Secy. of State

Madras High Court · AIR 1936 Mad 299

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High Courts28 Oct 1935

(Tammana) Narayana Moorthy and Others Vs Kunala Purna Chendra Rao and Another

Madras High Court · AIR 1936 Mad 266

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High Courts28 Oct 1935

Payidimarri Madhava Sarma and Others Vs Veluri Seshagirirayadu and Others

Madras High Court · 160 Ind. Cas. 935 : (1936) 43 LW 300 : (1936) 70 MLJ 292

Court Fees Act, 1870 — Section 11
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High Courts28 Oct 1935

V.G. Venugopal Naidu Vs Lakshmi Ammal and Another

Madras High Court · (1936) ILR (Mad) 392 : (1936) 70 MLJ 288

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High Courts28 Oct 1935

N. Subramanian Namboodripad and Others Vs K. Vasudevan Namboodiripad

Madras High Court · AIR 1936 Mad 151

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