High Courts22 Oct 1935
P.S. Narayanaswami Aiyar Vs A. Mallu
Madras High Court · (1936) 43 LW 713 : (1936) 71 MLJ 243
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 8 of 30
High Courts22 Oct 1935
P.S. Narayanasawmi Ayyar Vs A. Mallu
Madras High Court · AIR 1936 Mad 251 : 161 Ind. Cas. 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46(3)
High Courts22 Oct 1935
Naina Pillai and Others Vs Daivanai Ammal and Another
Madras High Court · AIR 1936 Mad 177 : 162 Ind. Cas. 23 : (1936) 43 LW 302
High Courts21 Oct 1935
T.S. Krishnamoorthy Aiyar Vs The Special Deputy Collector of Land Acquisition
Madras High Court · (1936) ILR (Mad) 554 : (1936) 71 MLJ 76
High Courts21 Oct 1935
Shivaram Joi Sha Vs Nagappaya and Others
Madras High Court · AIR 1936 Mad 149 : (1936) 43 LW 431 : (1936) 70 MLJ 220
Limitation Act, 1963 — Article 131
High Courts21 Oct 1935
T.S. Krishnamoorthi Ayyar Vs Special Deputy Collector of Land Acquisition
Madras High Court · AIR 1936 Mad 514 : 165 Ind. Cas. 405 : (1936) 43 LW 338
Land Acquisition Act, 1894 — Section 26, 54
High Courts20 Oct 1935
N. Subramanian Namboodripad and Others Vs K. Vasudevan Namoodripad
Madras High Court · 160 Ind. Cas. 989
High Courts18 Oct 1935
K. Chengalroya Reddi Vs Udai Kavour by her agent Mohanmull Choreda (deceased) and Others
Madras High Court · AIR 1936 Mad 752 : (1936) 44 LW 214 : (1936) 71 MLJ 1(1)
High Courts18 Oct 1935
Daiva Ammal and Others Vs Selvaramanuja Nayakar and Others
Madras High Court · AIR 1936 Mad 479
High Courts18 Oct 1935
Balaram Chowdhari and Another Vs Harikrishna Chowdhari and Others
Madras High Court · AIR 1936 Mad 661 : 163 Ind. Cas. 755
High Courts18 Oct 1935
S.M. Muthuranga Chetti Vs Lakshmipathi Naidu by next friend Ramachandra Naidu and Others
Madras High Court · AIR 1936 Mad 488 : (1936) 43 LW 677 : (1936) 70 MLJ 627
High Courts18 Oct 1935
(Maddali) Visweswara Rao Vs (Maddala) Suryarao and Others
Madras High Court · AIR 1936 Mad 440 : (1936) 43 LW 349
High Courts18 Oct 1935
Muhammad Gosukani and Others Vs (Muhammad) Sekka Maracayar and Others
Madras High Court · AIR 1936 Mad 301
High Courts18 Oct 1935
Maddali Visweswara Rao, being minor by mother and guardian Venkatamma Vs Maddala Suryarao and Others
Madras High Court · (1936) ILR (Mad) 667 : 163 Ind. Cas. 712 : (1936) 70 MLJ 360
Limitation Act, 1963 — Section 6, 8
High Courts18 Oct 1935
Elayat karthiyayini Kunchi Amma and Others Vs Minakshi Amma and Others
Madras High Court · AIR 1936 Mad 155 : (1936) ILR (Mad) 693 : 160 Ind. Cas. 594 : (1936) 43 LW 111 : (1936) 70 MLJ 114
Madras Marumakkathayam Act, 1932 — Section 38
High Courts18 Oct 1935
Rangachariar and Others Vs Rangaswami Aiyangar and Others
Madras High Court · (1936) ILR (Mad) 777 : (1936) 70 MLJ 223
High Courts18 Oct 1935
Muhammad Gosukani and Others Vs Muhammad Sekka Maracayar and Others
Madras High Court · (1936) ILR (Mad) 779 : (1936) 43 LW 486 : (1936) 70 MLJ 146
Madras Estates Land Act, 1908 — Section 6(6)
High Courts18 Oct 1935
Rajah of Vizianagaram Vs Kuriminelli Narayanaswami Naidu and Others
Madras High Court · AIR 1936 Mad 492 : (1936) 43 LW 545 : (1936) 70 MLJ 494
High Courts18 Oct 1935
Vaddaparti Soorayya Vs Vodoori Sooranna and Others
Madras High Court · AIR 1936 Mad 252
High Courts18 Oct 1935
Rangachariar and Others Vs J. Rengasawmy Ayyangar and Others
Madras High Court · AIR 1936 Mad 190 : 161 Ind. Cas. 219 : (1936) 43 LW 189