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Madras High Court judgments, 1935

598 judgments · page 10 of 30

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High Courts09 Oct 1935

In Re: Satti Subbi Reddi

Madras High Court · AIR 1936 Mad 154 : 160 Ind. Cas. 996

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High Courts08 Oct 1935

T.S. Narayana Aiyar and Others Vs The Co-operative Urban Bank Ltd. and Another

Madras High Court · AIR 1936 Mad 81 : (1935) 42 LW 912 : (1935) 69 MLJ 726

Madras Co-operative Societies Act, 1932 — Section 51
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High Courts07 Oct 1935

Kuttikrishna Menon Vs M.M. Purushothaman Nambudiri

Madras High Court · AIR 1936 Mad 223

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High Courts03 Oct 1935

Maddipatla Agnihotra Deekshitalu and Others Vs Ramavarapu Venkataramayya and Others

Madras High Court · AIR 1936 Mad 293

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High Courts03 Oct 1935

(Kolpurath) Narayanan Nambudiri and Others Vs T.V. Sundara Iyer and Others

Madras High Court · AIR 1936 Mad 463 : (1936) 43 LW 584

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High Courts02 Oct 1935

K.V.A.L. Ramanathan Chettiar and Another Vs The Commissioner of Income Tax

Madras High Court · (1936) ILR (Mad) 385 : 166 Ind. Cas. 434 : (1936) 44 LW 163 : (1936) 71 MLJ 72

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High Courts02 Oct 1935

Ariyaputra Naicken Vs Muthu Chetty and Others

Madras High Court · AIR 1936 Mad 165 : 160 Ind. Cas. 753 : (1936) 43 LW 116

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High Courts02 Oct 1935

In Re: Patil Subba Reddi

Madras High Court · 160 Ind. Cas. 988

Penal Code, 1860 (IPC) — Section 211
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High Courts02 Oct 1935

Sesha Ayyar Vs Krishna Ayyar

Madras High Court · AIR 1936 Mad 225 : 162 Ind. Cas. 68 : (1936) 43 LW 77

Penal Code, 1860 (IPC) — Section 294A
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High Courts02 Oct 1935

JUPUDI KESAVA RAO Vs COMMISSIONER OF INCOME TAX, MADRAS.

Madras High Court · (1935) 3 ITR 339 : (1936) 43 LW 155

Income Tax Act, 1932 — Section 22(2)
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High Courts02 Oct 1935

Patil Subba Reddi Vs Emperor

Madras High Court · AIR 1936 Mad 160 : (1936) 43 LW 261

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High Courts02 Oct 1935

K.V.A.L. Ramanathan Chettiar and Another Vs Commissioner of Income Tax

Madras High Court · AIR 1936 Mad 780

Income Tax Act, 1961 — Section 4(2)
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High Courts02 Oct 1935

Jupudy Kesava Rao Vs The Commissioner of Income Tax

Madras High Court · AIR 1936 Mad 67 : (1936) ILR (Mad) 377 : 159 Ind. Cas. 840 : (1936) 70 MLJ 13

Income Tax Act, 1961 — Section 22(2)
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High Courts02 Oct 1935

Sesha Aiyar Vs Krishna Aiyar and Others

Madras High Court · (1936) ILR (Mad) 562 : (1936) 70 MLJ 36

Penal Code, 1860 (IPC) — Section 294A
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High Courts02 Oct 1935

Kanchamalai Pathar Vs Ry. Shahaji Rajah Sahib (deceased) and Others

Madras High Court · AIR 1936 Mad 205 : (1936) ILR (Mad) 461 : (1936) 43 LW 238 : (1936) 70 MLJ 162

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
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High Courts02 Oct 1935

N.K. Venkatesan Vs B. Rama Rao, Official Liquidator

Madras High Court · AIR 1936 Mad 97

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High Courts01 Oct 1935

Swaminatha Ayyar Vs Saivu Rowthan and Another

Madras High Court · AIR 1936 Mad 123 : 160 Ind. Cas. 559 : (1936) 43 LW 624

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High Courts01 Oct 1935

Shiyali Vengu Chetti Vs Valjee Kanjee and Company

Madras High Court · 159 Ind. Cas. 762 : (1935) 42 LW 943 : (1935) 69 MLJ 862

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts30 Sept 1935

Muthu K.R.A.R.P.L. Arunachalam Chettiar and Another Vs Rangaswami Chettiar and Others

Madras High Court · AIR 1936 Mad 88 : (1936) ILR (Mad) 289 : 159 Ind. Cas. 729 : (1935) 42 LW 976 : (1935) 69 MLJ 788

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High Courts30 Sept 1935

A.C. Narayana Ayyar alias Narayanasawmi Ayyar Vs T.A. Gopalasawmy Ayyar and Others

Madras High Court · 163 Ind. Cas. 815

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