High Courts18 Sept 1935
L.C.T.S.P. Subramaniam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1936) ILR (Mad) 171 : 159 Ind. Cas. 787 : (1936) 43 LW 124 : (1935) 69 MLJ 844
Income Tax Act, 1961 — Section 4(2)
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 12 of 30
High Courts17 Sept 1935
GENERAL CORPORATIONS LTD. Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 350
Income Tax Act, 1961 — Section 34, 66(3)
High Courts17 Sept 1935
Madura Municipality Vs Raman Servai and Others
Madras High Court · AIR 1936 Mad 98 : (1936) 43 LW 39
High Courts17 Sept 1935
A.V.V. Govindasami Mudaliar Vs Shiyali Sri Thripurasundari Amman
Madras High Court · 159 Ind. Cas. 865 : (1936) 43 LW 333 : (1935) 69 MLJ 793
Provincial Insolvency Act, 1920 — Section 39
High Courts17 Sept 1935
The General Corporation Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1935) 69 MLJ 876
Income Tax Act, 1961 — Section 34, 66(3)
High Courts17 Sept 1935
A.K. Bijili Sahib Vs Dadhamia Bhalambai
Madras High Court · AIR 1936 Mad 48 : (1936) 43 LW 326 : (1935) 69 MLJ 802
Legal Practitioners Act, 1879 — Section 14
High Courts16 Sept 1935
P.P.P. Chidambara Nadar Vs K.P.C. Mahalinga Nadar and Others
Madras High Court · AIR 1936 Mad 321
High Courts16 Sept 1935
Paruchuri Venkatramayya Vs Abburi Virayya
Madras High Court · 160 Ind. Cas. 423 : (1936) 43 LW 204 : (1935) 69 MLJ 914
Provincial Insolvency Act, 1920 — Section 28
High Courts16 Sept 1935
P.P.P. Chidambara Nadar Vs K.P.C. Mahalinga Nadar alias Katteri Malaya Pillai Nadar and Others
Madras High Court · 163 Ind. Cas. 968 : (1936) 43 LW 460 : (1936) 70 MLJ 282
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts12 Sept 1935
Chalatan Narayani and Another Vs Ponmalari Koroth Krishnan Nambiar and Others
Madras High Court · AIR 1936 Mad 128
High Courts12 Sept 1935
(Maramittathi Theruvil Motha Chettiam) Veettil Kelu Vs Kuttiyil Machikandy Chakkara Chappan and Others
Madras High Court · AIR 1936 Mad 308
High Courts12 Sept 1935
Rajah Sir Annamalai Chettiar Vs S. Rm. Ar. Ramanathan Chettiar and Others
Madras High Court · 160 Ind. Cas. 410 : (1935) 42 LW 945 : (1935) 69 MLJ 776
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Sept 1935
Dharmana Sooramma Vs Gangu Narasamma and Others
Madras High Court · AIR 1936 Mad 83 : (1935) 69 MLJ 816
High Courts10 Sept 1935
Basudeva Doss Vs Sree Sree Sree Chandra Chudamani Raja Harischand Jagaddeva Garu
Madras High Court · AIR 1936 Mad 126 : (1936) ILR (Mad) 408 : 159 Ind. Cas. 1092 : (1935) 42 LW 851 : (1935) 69 MLJ 917
Madras Estates Land Act, 1908 — Section 3
High Courts07 Sept 1935
The General Corporation Ltd. by Director K.M. Rao Vs The Commissioner of Income Tax
Madras High Court · AIR 1936 Mad 267 : 159 Ind. Cas. 834
Income Tax Act, 1961 — Section 31
High Courts06 Sept 1935
Narayanaswamy Naicker and Others Vs D. Devaraja Mudaliar and Others
Madras High Court · AIR 1936 Mad 316
High Courts06 Sept 1935
Visvanathan Krishtiah Vs Yerrabanda Pedda Venkata and Others
Madras High Court · 160 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Sept 1935
Viswanatham Krishtiah Vs Yarrabanda Pedda Venkata Reddy and Others
Madras High Court · (1936) ILR (Mad) 399 : (1936) 43 LW 31 : (1936) 70 MLJ 33
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Aug 1935
N.C. Krishna Ayyar and Others Vs Pierce Leslie and Co.
Madras High Court · AIR 1936 Mad 64 : 160 Ind. Cas. 478 : (1936) 43 LW 587