High Courts26 Sept 1935
TANJORE PERMANENT FUND LTD Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 160 : (1938) 47 LW 28
Income Tax Act, 1961 — Section 10(ii)(3)
COURT ARCHIVE
Madras High Court judgments, 1935
598 judgments · page 11 of 30
High Courts26 Sept 1935
Commissioner of Income Tax Vs Tanjore Permanent Fund Ltd.
Madras High Court · AIR 1938 Mad 57
Income Tax Act, 1961 — Section 10(2)(3)
High Courts25 Sept 1935
Sri Rajah Bommadevara Rajya Lakshmidevamma Bahadur Zamindarini Garu Vs (Boggavarappu) Subba Rao and Others
Madras High Court · AIR 1936 Mad 84 : (1936) 43 LW 201
High Courts25 Sept 1935
Palaniappa Chettiar Vs Narayanan Chettiar and Others
Madras High Court · AIR 1936 Mad 34 : (1936) ILR (Mad) 188 : (1935) 42 LW 968 : (1935) 69 MLJ 765
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Sept 1935
Sri Sri Sri Ramachendra Maradaraj Deo Garu Zamindar of Khallikote and Attagada Estates Vs Beero Pollai and Another
Madras High Court · AIR 1936 Mad 531 : (1936) ILR (Mad) 825 : (1936) 44 LW 37 : (1936) 71 MLJ 118
High Courts24 Sept 1935
Reddivari Venkatasubba Reddi and Others Vs Reddivari China Rami Reddi and Others
Madras High Court · 163 Ind. Cas. 863
High Courts24 Sept 1935
(Reddivari) Venkatasubba Reddi and Another Vs (Reddivari) China Rami Reddi and Another
Madras High Court · AIR 1936 Mad 292
High Courts23 Sept 1935
The Revenue Divisional Officer Vs Venkatarama Ayyar
Madras High Court · AIR 1936 Mad 199 : 160 Ind. Cas. 967
Land Acquisition Act, 1894 — Section 18
High Courts23 Sept 1935
Ramakrishna Nadar and Another Vs Ponnayya Thirumalai Vandaya Thevar and Others
Madras High Court · AIR 1936 Mad 24 : 159 Ind. Cas. 1029 : (1936) 43 LW 67 : (1935) 69 MLJ 791
High Courts23 Sept 1935
The Revenue Divisional Officer (Reffering Officer) Vs Venkatarama Aiyar and Another
Madras High Court · (1936) ILR (Mad) 433 : (1936) 43 LW 190 : (1936) 71 MLJ 69
High Courts20 Sept 1935
Karumoori Narasimhamurthy Vs Official Receiver and Others
Madras High Court · AIR 1936 Mad 121 : (1936) ILR (Mad) 438 : 160 Ind. Cas. 645 : (1936) 43 LW 32
High Courts20 Sept 1935
Anjaneya Sastri Vs Kothandapani Chettiar and Others
Madras High Court · AIR 1936 Mad 449 : (1936) 43 LW 409 : (1937) 2 MLJ 437
High Courts19 Sept 1935
President, Union Board and Another Vs (Sreemath) Thirumala Venkata Srinivasacharyulu Ayyavarlu and Others
Madras High Court · AIR 1936 Mad 118
High Courts19 Sept 1935
Vuddagiri Ammanna Vs Gada Subbayya
Madras High Court · 159 Ind. Cas. 804 : (1936) 43 LW 144 : (1935) 69 MLJ 854
High Courts19 Sept 1935
The President, Union Board and Another Vs Sreemath Thirumala Venkata Srinivasacharyalu Ayyavarlu and Others
Madras High Court · (1936) ILR (Mad) 424 : 159 Ind. Cas. 544 : (1935) 42 LW 858 : (1935) 69 MLJ 785
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)
High Courts18 Sept 1935
K.M.S. Chidambaram Chettiar, minor by mother and guardian Visalakshmi Achi by her duly authorised Agent T.K. Subramania Aiyar Vs The Commissioner of Income Tax
Madras High Court · (1936) ILR (Mad) 263 : (1936) 44 LW 146 : (1936) 71 MLJ 35
High Courts18 Sept 1935
L. C. T. S. P. SUBRAMANYAM CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 346
Income Tax Act, 1961 — Section 4, 4(2)
High Courts18 Sept 1935
CHIDAMBARAM CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1936 Mad 776 : (1936) 4 ITR 309
High Courts18 Sept 1935
L.C.T.S.P. Subrahmanyam Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1936 Mad 282
High Courts18 Sept 1935
Naduvile Marathe Ikkali Amma's daughter tavazhi Manager Lakshmi Amma Vs Karuppath Ammalu Amma's son Sankara Narayana Menon
Madras High Court · AIR 1936 Mad 171 : (1936) ILR (Mad) 359 : (1936) 43 LW 23 : (1936) 70 MLJ 1
Transfer of Property Act, 1882 — Section 92