High Courts20 Dec 1979
Kanhailan Chandak Vs R. Mohan
Madras High Court · (1980) 2 MLJ 234
Stamp Act, 1899 — Section 35
COURT ARCHIVE
Madras High Court judgments, 1979
554 judgments · page 1 of 28
High Courts18 Dec 1979
Commissioner of Income Tax Vs Aruna Sizing Mills
Madras High Court · (1981) 5 TAXMAN 279
Income Tax Act, 1922 — Section 10(2), 10(2)(vii), 10(2)(xi)Income Tax Act, 1961 — Section 147, 32(1)(iii), 33, 34, 36
High Courts18 Dec 1979
Shanmugha Boopathi and Others Vs Periannan Servai and Others
Madras High Court · (1980) 93 LW 784 : (1980) 1 MLJ 318
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 33 Rule 7
High Courts18 Dec 1979
The Land Commissioner, Board of Revenue Chepauk and The Authorised Officer (Land Reforms Vellore) Vs V. Udayakumar
Madras High Court · (1980) 2 MLJ 16
High Courts18 Dec 1979
P. Nachimuthu Mudaliar Vs M. Ponnuswamy
Madras High Court · (1980) 93 LW 874 : (1980) 1 MLJ 529
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Madras City Tenants Protection Act, 1922 — Section 2(4), 9Transfer of Property Act, 1882 — Section 111
High Courts18 Dec 1979
Mrs. M.P. Gnanambal Vs Commissioner of Income Tax
Madras High Court · (1982) 136 ITR 103
Income Tax Act, 1961 — Section 22
High Courts18 Dec 1979
Commissioner of Income Tax, Central Vs Palaniappa Transports
Madras High Court · (1980) 17 CTR 325 : (1980) 124 ITR 634
Income Tax Act, 1961 — Section 271(1), 271(2), 280
High Courts17 Dec 1979
C. Ramanathan Vs Commissioner Of Income Tax
Madras High Court · (1980) 17 CTR 322
Income Tax Act, 1961 — Section 12B, 256(1), 41(1), 45, 54
High Courts17 Dec 1979
Assistant Collector of Central Excise, Preventive Vs V.O.S. Ansari
Madras High Court · (1980) CENCUS 151 : (1982) 10 ELT 69
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(2), 397(1)Customs Act, 1962 — Section 111, 112, 123, 135(1)Gold (Control) Act, 1968 — Section 85, 85(1)
High Courts17 Dec 1979
Surekha Vs The United Bank of India
Madras High Court · (1980) 1 MLJ 212
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts17 Dec 1979
Commissioner of Wealth-tax (Central) Vs G. Savithri
Madras High Court · (1983) 141 ITR 697
Wealth Tax Act, 1957 — Section 18(1), 18(5)
High Courts17 Dec 1979
C.V. Ramanathan Vs Commissioner of Income Tax
Madras High Court · (1980) ILR (Mad) 53 : (1980) 125 ITR 191
Income Tax Act, 1961 — Section 45, 54
High Courts17 Dec 1979
Angalammai Ammal Vs The District Collector and Others
Madras High Court · (1980) ILR (Mad) 339 : (1980) 93 LW 428 : (1980) 2 MLJ 489
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Madras Revenue Recovery Act, 1864 — Section 38
High Courts16 Dec 1979
Madura Coats Limited Vs Inspector of Factories and Others
Madras High Court · (1980) 2 LLJ 226
Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 5(1)
High Courts14 Dec 1979Allowed
C.A. Akhtar and Company Vs The State of Tamil Nadu
Madras High Court · (1979) 12 MAD CK 0026
Contract Act, 1872 — Section 186, 187
High Courts13 Dec 1979
P.A. Kalaiyappan Vs The Commissioner of Land Revenue and Commercial Taxes and Others
Madras High Court · (1980) 1 MLJ 473
High Courts13 Dec 1979
Mrs. Oumma Habiba Vs Commissioner of Income Tax and Another
Madras High Court · (1980) 124 ITR 153
Income Tax Act, 1961 — Section 64Wealth Tax Act, 1957 — Section 4(1)
High Courts13 Dec 1979
Commissioner of Income Tax Vs Estate of V.L. Ethiraj (by Official Trustee)
Madras High Court · (1980) 16 CTR 165 : (1982) 136 ITR 12
Income Tax Act, 1961 — Section 11, 11(1), 11(2), 14
High Courts13 Dec 1979Dismissed
S. Hedayatullah Vs Government of India and Others
Madras High Court · (1981) 8 ELT 672
Central Excise Rules, 1944 — Rule 197, 223, 223A
High Courts13 Dec 1979
Commissioner of Income Tax Vs English Electric Company Ltd.
Madras High Court · (1980) 17 CTR 312 : (1981) 131 ITR 277
Income Tax Act, 1961 — Section 80E, 80I