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Madras High Court judgments, 1979

587 judgments · page 28 of 30

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High Courts23 Jan 1979

In Re : L. Ramiah Nadar and Co. Purchase and Storing Godown, 37, Palani Road, Dindigul.

Madras High Court · (1984) LW(Cri) 41

Essential Commodities Act, 1955 — Section 6A
Read judgment
High Courts23 Jan 1979

Indian Institute of Technology Vs Regional P.F. Commissioner

Madras High Court · (1979) 2 LLJ 146

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 23, 7A
Read judgment
High Courts23 Jan 1979

I. Devarajan and Others Vs Tamil Nadu Farmers Service Co-operative Federation and Others

Madras High Court · (1981) 131 ITR 506

Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 132, 132(1), 132(2), 132(3), 132(5)
Read judgment
High Courts22 Jan 1979

Commissioner of Income Tax Vs V. Indira

Madras High Court · (1979) 13 CTR 76 : (1979) 119 ITR 837

Income Tax Act, 1961 — Section 48, 49(1), 55, 55(1)
Read judgment
High Courts22 Jan 1979

V.S. Vallippa Chettiar (deceased) and Others Vs The State of Tamil Nadu

Madras High Court · (1979) 92 LW 319 : (1979) 1 MLJ 433

Land Reforms Act — Section 22
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High Courts22 Jan 1979

Commissioner of Income Tax Vs Perfect Liners

Madras High Court · (1983) 142 ITR 654

Income Tax Act, 1961 — Section 33
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High Courts22 Jan 1979

Commissioner of Income Tax Vs Madras Wire Products

Madras High Court · (1979) ILR (Mad) 69 : (1979) 119 ITR 454 : (1980) 3 TAXMAN 268

Income Tax Act, 1961 — Section 32(2), 33(2)
Read judgment
High Courts19 Jan 1979

R.A.J. Rathinam Vs The Revenue Divisional Officer Vriddhachalam and Others

Madras High Court · (1980) LW(Cri) 215

Essential Commodities Act, 1955 — Section 6A
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High Courts19 Jan 1979

Neelavarma Iyer (died) and Others Vs Srinivasa Iyer

Madras High Court · (1979) 2 MLJ 249

Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 41
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High Courts19 Jan 1979

K.J. Ramamoorthi and Another Vs O.T. Ramamurthy alias Ramakrishnan and Another

Madras High Court · (1979) 2 MLJ 18

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High Courts19 Jan 1979

Mohan Babu Vs State

Madras High Court · (1979) CriLJ 1209

Essential Commodities Act, 1955 — Section 6B
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High Courts19 Jan 1979

Neelavarna Iyer and Others Vs Srinivasa Iyer

Madras High Court · AIR 1980 Mad 31

Civil Procedure Code, 1908 (CPC) — Section 144Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 54
Read judgment
High Courts19 Jan 1979Allowed

N. Srinivasan Vs K.S. Narayanan and Others

Madras High Court · (1980) ILR (Mad) 37

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94Companies Act, 1956 — Section 299
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High Courts18 Jan 1979

Controller of Estate Duty Vs V. Lalithamani

Madras High Court · (1979) ILR (Mad) 60 : (1979) 118 ITR 721

Estate Duty Act, 1953 — Section 14
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High Courts18 Jan 1979

C.G. Ramanathan Vs Commissioner, Corporation of Madras

Madras High Court · (1979) ILR (Mad) 323 : (1979) 1 MLJ 421

City Municipal Corporation Act, 1919 — Section 100
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High Courts17 Jan 1979

Addl. Commissioner of Income Tax and Another Vs Indian Overseas Bank

Madras High Court · (1980) 14 CTR 240 : (1980) 123 ITR 790

Income Tax Act, 1961 — Section 14, 20, 30, 31, 32
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High Courts17 Jan 1979

M.S.N. Pandia Nadar Vs The Collector of Madurai and Another

Madras High Court · (1979) 1 MLJ 396

Constitution of India, 1950 — Article 226
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High Courts17 Jan 1979

Commissioner of Income Tax Vs M. Ct. Muthiah

Madras High Court · (1980) ILR (Mad) 45 : (1979) 118 ITR 104

Income Tax Act, 1961 — Section 24(1)Tamil Nadu Urban Land Tax Act, 1966 — Section 15
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High Courts17 Jan 1979

Commissioner of Income Tax Vs R. Chelladurai

Madras High Court · (1979) ILR (Mad) 277 : (1979) 118 ITR 108

Income Tax Act, 1961 — Section 254, 254(2)
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High Courts17 Jan 1979

K. Balasubramania Nair Vs Commissioner of Income Tax

Madras High Court · (1979) 119 ITR 504

Income Tax Act, 1961 — Section 41(2), 45
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