COURT ARCHIVE

Madras High Court judgments, 1979

587 judgments · page 29 of 30

High Courts16 Jan 1979

M. Ranganatha Sastri Vs Commissioner of Income Tax

Madras High Court · (1979) 119 ITR 488

Income Tax Act, 1961 — Section 2(14), 256(1), 45, 52(2), 80LLand Acquisition Act, 1894 — Section 18, 2(m), 4, 5(1)Wealth Tax Act, 1957 — Section 2(e)(i), 27(1)

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High Courts16 Jan 1979

G.K. Jose and Others Vs Ramathal

Madras High Court · (1979) 92 LW 315 : (1979) 1 MLJ 372

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High Courts16 Jan 1979

M. Ranganatha Sastri Vs Commissioner of Income Tax and Commissioner of Wealth-tax

Madras High Court · (1979) 119 ITR 488

Income Tax Act, 1961 — Section 2(14), 45Wealth Tax Act, 1957 — Section 2, 5(1)

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High Courts16 Jan 1979

Additional Commissioner of Income Tax Vs Crompton Engineering Company (Madras) Ltd.

Madras High Court · (1979) 119 ITR 921

Income Tax Act, 1961 — Section 80O, 85C

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High Courts16 Jan 1979Dismissed

The Coimbatore District Central Co-Operative Supply and Marketing Society Ltd. Vs The State of Tamil Nadu

Madras High Court · (1980) 45 STC 21

Central Sales Tax Act, 1956 — Section 10

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High Courts16 Jan 1979Dismissed

Yousuff Radio Vs The Board of Revenue, Commercial Taxes

Madras High Court · (1979) ILR (Mad) 253 : (1979) 43 STC 525

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High Courts11 Jan 1979Allowed

Dhanalakshmi Vs The Special Deputy Collector, Land Acquisition

Madras High Court · (1979) ILR (Mad) 405

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(1), 18(2)

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High Courts11 Jan 1979

Dhanalakshmi Vs The Special Deputy Collector, Land Acquisition, Saidapet

Madras High Court · (1979) ILR (Mad) 405

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 18(1)

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High Courts11 Jan 1979Dismissed

Annamalai and Others Vs R. Doraiswami Mudaliar and Others

Madras High Court · (1983) ILR (Mad) 145

Civil Procedure Code, 1908 (CPC) — Section 24Motor Vehicles Act, 1939 — Section 110DTamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 96

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High Courts11 Jan 1979