COURT ARCHIVE

Madras High Court judgments, 1884

1 judgments · page 1 of 1

High Courts02 Nov 1884

State by Public Prosecutor Vs Ramamoorthy

Madras High Court · (1985) LW(Cri) 136

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 11(1)(a)