High Courts30 Dec 1909
Miss Irene Fanny Colquhoun Vs Mrs. Fanny Smithers
Madras High Court · (1910) ILR (Mad) 417 : (1910) 20 MLJ 734
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 1 of 22
High Courts22 Dec 1909
Namana Bhima Narasamma Vs Surisetti Peda Venkatrayudu and Others
Madras High Court · 9 Ind. Cas. 940
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts22 Dec 1909
T. Nagarathnammal Vs P. Namasivaya Mudali and Others
Madras High Court · 5 Ind. Cas. 832
Limitation Act, 1963 — Article 120
High Courts21 Dec 1909
Murugesa Mudaly Vs Subraya Gramany and Another
Madras High Court · 6 Ind. Cas. 600
High Courts20 Dec 1909
Ekkanath Eachara Unni Valia Kaimal (died) Achutan Unni Valia Kaimal, legal representative of the 1st appellant Vs Mannakhat Vasunni Elaya Kaimal and Others
Madras High Court · (1910) ILR (Mad) 436 : (1910) 20 MLJ 344
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts20 Dec 1909
A.D. Narayanah Sah Vs Kadigar Parasurama Sah and Others
Madras High Court · 5 Ind. Cas. 826
High Courts17 Dec 1909
Chidambara Raddiar Vs Nallammal and Others
Madras High Court · (1910) ILR (Mad) 410 : 5 Ind. Cas. 164
High Courts16 Dec 1909
Chelva Perumal Chettiar Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 604
Madras District Municipalities Act, 1884 — Section 19(1)(IV)
High Courts16 Dec 1909
In Re: Arthur Gerald Norton Knight
Madras High Court · (1910) ILR (Mad) 373 : 5 Ind. Cas. 311
High Courts13 Dec 1909
B. Chengalroya Chetty and W. Ragavulu Chetty Adjudicated Insolvents Yakalur Gopala Chetty Vs The Official Assignee of Madras
Madras High Court · 5 Ind. Cas. 347
High Courts13 Dec 1909
Miss Irene Fanny Colquhoun Vs Mrs. Fanny Smither
Madras High Court · 5 Ind. Cas. 475
High Courts13 Dec 1909
Veerabadran Achari and Another Vs Suppiah Achari and Another
Madras High Court · (1910) ILR (Mad) 488 : 5 Ind. Cas. 477
High Courts12 Dec 1909
Ekkanatha Eachara Unni Valia Kaimal and Another Vs Manakkat Vasunni Elaya Kaimal and Others
Madras High Court · 5 Ind. Cas. 774
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts10 Dec 1909
Vasha Kuthiyakath Uduman Hajee and Others Vs Ashi Kalakath Mamikutti
Madras High Court · 5 Ind. Cas. 120
High Courts10 Dec 1909
Sri Venkatachellapathy Sabyya Vyavasaya Co. Vs Kanakasabapathi Pillai (Dharmum) and Others
Madras High Court · (1910) 20 MLJ 146
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1909
Sri Perarulala Ramanuja Jeer Swami Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 601
Forest Act, 1927 — Section 25
High Courts09 Dec 1909
K. Gopalasamy Chettiar Vs Ramier and Others
Madras High Court · 5 Ind. Cas. 817
High Courts09 Dec 1909
T.M. Mohamed Esuf Vs B.M. Rajaratnam Pillai
Madras High Court · (1910) ILR (Mad) 402 : 5 Ind. Cas. 712(1)