High Courts09 Dec 1909
Minakshi Ammal Vs Visvanatha Aiyar
Madras High Court · (1910) ILR (Mad) 406 : (1910) 20 MLJ 339
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 2 of 22
High Courts09 Dec 1909
Abdulla Beary Vs Mammali Beary and Another
Madras High Court · (1910) ILR (Mad) 446 : 5 Ind. Cas. 87
High Courts09 Dec 1909
Boppana Venkayya and Another Vs Boppana Paparayudu
Madras High Court · 6 Ind. Cas. 600(1)
High Courts08 Dec 1909
A. Ramanathan Chettyar Vs P.S. Anathanarayana Iyer and Another
Madras High Court · (1910) ILR (Mad) 412 : 5 Ind. Cas. 291
High Courts08 Dec 1909
Rosi alias Hagi and Another Vs Yadala Pillamma and Another
Madras High Court · 5 Ind. Cas. 512
High Courts08 Dec 1909
Balasubramania Nadar Vs Sivaguru Asari and Another
Madras High Court · (1911) 21 MLJ 562
Transfer of Property Act, 1882 — Section 61
High Courts08 Dec 1909
Annayyan Vs Chinnan alias Muni Venkata Chetti and Others
Madras High Court · (1910) ILR (Mad) 366 : (1910) 20 MLJ 355
High Courts08 Dec 1909
Rosi alias Hegi and Another Vs Yadala Pillamma and Another
Madras High Court · (1910) 20 MLJ 400
Evidence Act, 1872 — Section 33
High Courts08 Dec 1909
Adapala Adivaramma Vs Rabala Ramachandra Reddy
Madras High Court · (1910) 21 MLJ 85
High Courts08 Dec 1909
Mayilkothil Kunjunni Nair Vs Vadakeveetil Kongathil Ela Nair
Madras High Court · 6 Ind. Cas. 599
High Courts07 Dec 1909
Venkatarama Iyer and Another Vs Esumsa Rowthen and Another
Madras High Court · 5 Ind. Cas. 92
High Courts07 Dec 1909
Chidambaram Pillai Vs Muthu Pillai
Madras High Court · (1910) ILR (Mad) 356 : 5 Ind. Cas. 764(1)
High Courts07 Dec 1909
Ranee Vellai Nachiar Vs The Court of Wards
Madras High Court · 5 Ind. Cas. 740(1)
High Courts07 Dec 1909
Venkatarama Aiyar and Another Vs Essumsa Rowthen and Others
Madras High Court · (1910) ILR (Mad) 429 : (1910) 20 MLJ 330
Civil Procedure Code, 1882 — Section 244, 273
High Courts06 Dec 1909
Raja Kesava Venkatappiah alias Venkatappa Rao Garu and Others Vs Nayam Venkatranga Row Garu and Others
Madras High Court · 6 Ind. Cas. 603
Civil Procedure Code, 1882 — Section 43
High Courts01 Dec 1909
Muthusawmi Mudalliar and Another Vs Masilamani alias Subramania Mudaliar and Others
Madras High Court · (1910) 20 MLJ 49
High Courts01 Dec 1909
Valeswara Iyer and Others Vs Muthukrishna Aiyar and Others
Madras High Court · 9 Ind. Cas. 686 : (1910) 21 MLJ 57
Civil Procedure Code, 1908 (CPC) — Section 13