High Courts24 Nov 1909
Appasami Iyengar Vs Sundaram Iyengar and Another
Madras High Court · 6 Ind. Cas. 286(1)
Civil Procedure Code, 1908 (CPC) — Section 108
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 4 of 22
High Courts24 Nov 1909
Ylazorath Kibulav Syed Ghulam Ghouse Shal Sahib Kadiri Vs Sunni Lal Agarvala and Another
Madras High Court · 5 Ind. Cas. 155
High Courts24 Nov 1909
Sri Krishnaswami Iyengar Vs Rangasawmy Iyengar and Others
Madras High Court · 5 Ind. Cas. 76
High Courts24 Nov 1909
Arapayil Pattuthi Umma Vs Thacharkavil Ummi Koya
Madras High Court · 5 Ind. Cas. 56
High Courts19 Nov 1909
Robert Fischer and Others Vs Nagappa Mudaly and Others
Madras High Court · (1910) ILR (Mad) 258 : 6 Ind. Cas. 288(1)
High Courts16 Nov 1909
Dandayudapani Sholingan Vs Thirumalai Sholagan alias Velu Sholagan and Others
Madras High Court · 4 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts16 Nov 1909
Rajah Venkatanarasimha Appa Row Bahadur, Zemindar of Nuzwid Vs Bukkapatnam Tirumala Narasimha Charyalu, late a minor by his Mother and Guardian Bukkapatnam Tirumala Ranga Naickamma
Madras High Court · (1911) 21 MLJ 154
High Courts16 Nov 1909
Navakoti Narayana Chetty and Another Vs Loyalinga Chetty
Madras High Court · (1910) ILR (Mad) 312 : 4 Ind. Cas. 383
Transfer of Property Act, 1882 — Section 54
High Courts15 Nov 1909
Kadir Ibrahim Rowther and Others Vs Arunachellam Chettiar and Others
Madras High Court · (1910) ILR (Mad) 397 : 4 Ind. Cas. 1082
High Courts15 Nov 1909
Ramanjulu Naidu Vs Aramudu Iyengar and Another
Madras High Court · (1910) ILR (Mad) 317 : 5 Ind. Cas. 735
High Courts15 Nov 1909
V.S. Rangasawmy Iyer and Others
Madras High Court · 4 Ind. Cas. 405
Forest Act, 1927 — Section 35, 36
High Courts12 Nov 1909
Subramania Iyer Vs Vengappa Reddi and Another
Madras High Court · (1910) ILR (Mad) 232 : 4 Ind. Cas. 1083(1)
High Courts12 Nov 1909
Subraveti Ramiah Vs Gundala Ramanni
Madras High Court · (1910) ILR (Mad) 260 : 4 Ind. Cas. 1080
High Courts12 Nov 1909
Silamban Chetty Vs Ramanadham Chetty
Madras High Court · (1911) 21 MLJ 152
Limitation Act, 1963 — Article 152 Schedule II
High Courts12 Nov 1909
Selamban Chetty Vs Ramanadhan Chetty
Madras High Court · (1910) ILR (Mad) 256 : 4 Ind. Cas. 301(1)
Limitation Act, 1877 — Article 152
High Courts09 Nov 1909
Mari Veelil Chathu Nair and Others Vs Mari Veelil Mulamparal Sekharam Nair and Others
Madras High Court · (1910) ILR (Mad) 250 : 5 Ind. Cas. 143
High Courts09 Nov 1909
Chandramathi Ammal Vs C.S. Narayanasami Iyer and Others
Madras High Court · (1910) ILR (Mad) 241 : 5 Ind. Cas. 23
High Courts09 Nov 1909
Mari Veetil Chattu Nair and Others Vs Mari Veetil Mulamparol and Others
Madras High Court · (1910) 20 MLJ 86
High Courts09 Nov 1909
R. Gopalakrishna Iyer Vs D. Gopalakrishna Iyer and Others
Madras High Court · (1910) ILR (Mad) 123 : 4 Ind. Cas. 420
Transfer of Property Act, 1882 — Section 130, 131