High Courts29 Oct 1909
V. Sesha Aiyar Vs Bhavaji Mangal Doss Jee Varu and Another
Madras High Court · (1910) 20 MLJ 144
Contract Act, 1872 — Section 2(d)
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 6 of 22
High Courts29 Oct 1909
V. Sesha Iyer Vs Bavaji Mangal Doss Jee Varu, Disciple of Mohunt Baghawan Doss Varu Hathi Ramjee Mutt
Madras High Court · 5 Ind. Cas. 757
High Courts28 Oct 1909
Syed Saib Vs Meeram Bee
Madras High Court · 4 Ind. Cas. 140 : (1910) 20 MLJ 12
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Oct 1909
G. Narayanaswami Nadu Garu Vs Sree Rajah Vellanki Sreenivasa Jaganna Rao Bahadur Garu
Madras High Court · (1910) ILR (Mad) 189 : 5 Ind. Cas. 318
High Courts28 Oct 1909
Padmanabha Panji Kannaya Vs King-Emperor
Madras High Court · (1910) ILR (Mad) 264 : (1910) 20 MLJ 84
Penal Code, 1860 (IPC) — Section 467, 468
High Courts28 Oct 1909
Ravikanty Venkata Rama Moorti being Minor By his Morther and Next Friend Satyanarayanamma Vs Kollara Narayanamma and Others
Madras High Court · 5 Ind. Cas. 934
High Courts27 Oct 1909
Kailasam Pillay Vs Nataraja Tambiran and Others
Madras High Court · (1910) ILR (Mad) 265 : 5 Ind. Cas. 4
High Courts27 Oct 1909
Ana Pattar and Another Vs Swaminatha Pattar Kariakar
Madras High Court · 5 Ind. Cas. 935(1)
High Courts27 Oct 1909
Duri Bhagavanulu Vs Tadpatri Veeravadambu and Others
Madras High Court · (1910) ILR (Mad) 246 : 4 Ind. Cas. 392
High Courts27 Oct 1909
A. Vencatasawmy Chetty Vs Suppa Pillay
Madras High Court · (1910) ILR (Mad) 216 : 4 Ind. Cas. 303
Registration Act, 1908 — Section 17
High Courts27 Oct 1909
Devi Bhagavalu Vs Tadpatri Veeravadhanta and Others
Madras High Court · (1910) 20 MLJ 79
High Courts26 Oct 1909
Kuttah Krishnan and Manager of Tarwad Vs P.W. Chathu Menon and Another
Madras High Court · (1910) ILR (Mad) 207 : 5 Ind. Cas. 740
High Courts26 Oct 1909
Meenakshi Anni Vs Appakutti
Madras High Court · (1910) ILR (Mad) 226 : 4 Ind. Cas. 299 : (1910) 20 MLJ 359
High Courts26 Oct 1909
Uppangala Subraya Bhatta and Others Vs Bedradi Subraya Bhatta and Others
Madras High Court · 5 Ind. Cas. 57
High Courts26 Oct 1909
Subramania Aiyar Vs Gopala Aiyar and Others
Madras High Court · (1910) ILR (Mad) 308 : 7 Ind. Cas. 898 : (1910) 20 MLJ 633
High Courts26 Oct 1909
Thomas Pillay and Others Vs S.J.M. Muthurama Chettyar and Another
Madras High Court · (1910) ILR (Mad) 205 : 4 Ind. Cas. 301
Transfer of Property Act, 1882 — Section 53
High Courts25 Oct 1909
In Re: Krishna Baipadithaya
Madras High Court · (1910) 20 MLJ 132
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 211
High Courts22 Oct 1909
Komarappa Naicken and Others, Ragava Reddi and Others, Muthurama Reddi, Minor by Bhavanambal, Andiveera Raghava Reddi and Others, Venkata Reddi and Another, Doraisawmy Reddy and Another and Venkatasubba Reddy and Others Vs Venkatachellam Pillay, the Secretary of State for India in Council
Madras High Court · 4 Ind. Cas. 312
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts22 Oct 1909
Mavoulu Seetharam Naidu Vs Doddi Rami Naidu
Madras High Court · 5 Ind. Cas. 137