High Courts22 Oct 1909
Muvvula Seetharam Naidu Vs Doddi Ramu Naidu
Madras High Court · (1910) ILR (Mad) 208 : (1910) 20 MLJ 91
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 7 of 22
High Courts21 Oct 1909
In Re: Muthu Gownden
Madras High Court · 4 Ind. Cas. 36(1)
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts21 Oct 1909
Gadulula Venkatamma and Others Vs Yadiki Honkaram
Madras High Court · 4 Ind. Cas. 97
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts21 Oct 1909
Rajammal Vs Authiammal alias Athi Lakshmiammal and Others
Madras High Court · (1910) ILR (Mad) 304 : (1910) 20 MLJ 519
High Courts20 Oct 1909
Gopisetti Narayanasawmynaidu Garu Vs Kolachina Venkatappaya and Others
Madras High Court · 5 Ind. Cas. 438
High Courts19 Oct 1909
C. Seshachallam Chety Vs C.B. Swami Chetty and Others
Madras High Court · 5 Ind. Cas. 761(1)
Court Fees Act, 1870 — Section 19D
High Courts19 Oct 1909
Desai Kuppuswami Chetty and Another Vs K. Seshadri Iyengar and Others
Madras High Court · 5 Ind. Cas. 829
High Courts19 Oct 1909
Krishna Doss Vital Doss and Purushottam Mulji Vs King Emperor
Madras High Court · (1910) 20 MLJ 423
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts14 Oct 1909
D.T. Venkata Srinivasacharlu Vs Kadambi Kundalam Andalamma
Madras High Court · 5 Ind. Cas. 240
High Courts14 Oct 1909
P.S. Ponnayya Vs P.P. Palanippa Chetty and Others
Madras High Court · 5 Ind. Cas. 435
High Courts14 Oct 1909
Kadari Bhagavanulu Vs Kokanada Narayanasawmy and Another
Madras High Court · 4 Ind. Cas. 1072
High Courts14 Oct 1909
Kurumathoor Illoth Parameswaram Nambudripad Vs Keethatath Aleema and Others
Madras High Court · 5 Ind. Cas. 932
High Courts12 Oct 1909
Damara Kumara Thimmia Nayamni Bahadur Varu Vs Pullama Naidu and Others
Madras High Court · 5 Ind. Cas. 510
High Courts12 Oct 1909
Vencatamuniappa Chetty Vs Goddam Chandappa and Others
Madras High Court · 5 Ind. Cas. 466
High Courts12 Oct 1909
Dalavoy Tirumalaiyappa Mudeliar Vs Veerabudra and Others
Madras High Court · 4 Ind. Cas. 1090
High Courts12 Oct 1909
In Re: Shivappa Higade
Madras High Court · 5 Ind. Cas. 935
Penal Code, 1860 (IPC) — Section 395
High Courts08 Oct 1909
Chiralayath Ayinkoottib Moopil Kunhan Raja and Another Vs Thozhukat Utaya Sekhari Nambiar and Others
Madras High Court · 5 Ind. Cas. 933(1)