High Courts04 Oct 1909
C. Vencatachariar and Another Vs Srinivasa Aiyangar and Others
Madras High Court · 4 Ind. Cas. 357
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 9 of 22
High Courts04 Oct 1909
In Re: Kamma Aswathan and Gajulu Thimmappa
Madras High Court · 4 Ind. Cas. 1071
High Courts01 Oct 1909
Ghanta Ramanna and Others Vs G. Narayanasami Naidu Garu
Madras High Court · 5 Ind. Cas. 712
High Courts01 Oct 1909
Ganapathi Gurukal Vs Sivarama Aiyar and Another
Madras High Court · 4 Ind. Cas. 1062(1)
Religious Endowments Act, 1863 — Section 3
High Courts01 Oct 1909
Ganapathi Pillai (died) and Others Vs Sundara Thevan
Madras High Court · (1912) 22 MLJ 354
High Courts30 Sept 1909
Sri Raja Chetikani Rama Rau and Others Vs The Secretary of State for India
Madras High Court · 5 Ind. Cas. 882
High Courts30 Sept 1909
V. Kadir Ibrahim Rowther Vs Mohammad Rahumadalla Rowther and Others
Madras High Court · (1910) ILR (Mad) 118 : 4 Ind. Cas. 136
High Courts30 Sept 1909
Palanisawmy Gownden and Others Vs Vanjiammal and Others
Madras High Court · 4 Ind. Cas. 36
High Courts30 Sept 1909
Sri Raja Chelikani Rama Rau and Others and Sri Raja Ballapragada Venkata Subba Row and Others Vs The Secretary of State for India
Madras High Court · (1910) ILR (Mad) 1 : (1910) 20 MLJ 66
High Courts29 Sept 1909
Seeni Asan Usan Rowthen, Karuppan Chetty and Others, T. Ranganatha Tawker and Another Vs T. Sethu Ram Chetty and Others
Madras High Court · 5 Ind. Cas. 145
High Courts29 Sept 1909Dismissed
The Official Assignee of Madras and as Such The Assignee of The Property and Credits of Arbuthnot and Company Vs D. Rajam Aiyar
Madras High Court · (1909) 09 MAD CK 0001
High Courts28 Sept 1909
The Official Assignee of Madras and Others Vs The Oriental Government Security Life Assurance Company Ld.
Madras High Court · (1910) ILR (Mad) 150 : 5 Ind. Cas. 200
High Courts28 Sept 1909
Pozhath Mannoth Govindan Nair Vs Pattachamarth Manakkal Jedavedan Namboodri and Another
Madras High Court · 5 Ind. Cas. 513
High Courts28 Sept 1909
The Official Assignee of Madras Vs L.D. Ramchandra Iyer
Madras High Court · (1910) ILR (Mad) 134 : 5 Ind. Cas. 974
Insolvency Act, 1848 — Section 73
High Courts28 Sept 1909
P. Kanniappa Chetty Vs Rangammal and Others
Madras High Court · 3 Ind. Cas. 818
High Courts28 Sept 1909
The Official Assignee of Madras and Others Vs B. Krishnaswami Naidu and Others
Madras High Court · (1910) ILR (Mad) 154 : 5 Ind. Cas. 331
High Courts28 Sept 1909
The Official Assignee of Madras and as such the Assignee of the Property and Credits of Arbuthnot and Company, Insolvent Debtors Vs A.E.A. Lupprian
Madras High Court · (1910) ILR (Mad) 145 : (1910) 20 MLJ 428
High Courts28 Sept 1909
Sadagopachariar Vs Ragunadachariar and Another
Madras High Court · (1910) ILR (Mad) 62 : 3 Ind. Cas. 938
Civil Procedure Code, 1882 — Section 232, 273