High Courts18 Jan 1909
Nayana Naickan Vs Hajarat Kibuliai Syed Gulam Ghowse Sha Sait Kadiri
Madras High Court · (1910) 20 MLJ 136
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 22 of 22
High Courts15 Jan 1909
G Narayanasawmy Naidu, receiver, Nidudavole Estate Vs Gottimukalu Sitaramayya and Another
Madras High Court · 4 Ind. Cas. 1119
High Courts12 Jan 1909
Ponnusawmy Nadar and Another Vs V. Doraisawmy Aiyar
Madras High Court · (1909) ILR (Mad) 336 : 1 Ind. Cas. 247
High Courts12 Jan 1909
Thathu Naick and Others Vs Kondu Reddi and Others
Madras High Court · (1909) ILR (Mad) 242 : 1 Ind. Cas. 221
High Courts12 Jan 1909
Pulaka Veetil Muthalakulangara Kunhu Moidu and Others Vs Thiruthipalli Madhava Menon and Others
Madras High Court · (1909) ILR (Mad) 410 : 1 Ind. Cas. 1
High Courts11 Jan 1909
Velayutha Chetti and Others Vs Govindasawmi Naicken
Madras High Court · 4 Ind. Cas. 1115
High Courts11 Jan 1909
Amirthathammal Vs Periasami Pillai
Madras High Court · (1909) ILR (Mad) 325 : 4 Ind. Cas. 507
Transfer of Property Act, 1882 — Section 41
High Courts07 Jan 1909
Deivasikamani Bhattar Vs Subbiah Bhattar and Another
Madras High Court · 4 Ind. Cas. 1131(1)
High Courts07 Jan 1909
Ganapathy Naicken Vs Makki Keyi and Others
Madras High Court · 1 Ind. Cas. 204
High Courts06 Jan 1909
Vaikunta Bhaktha Vs Kunni Pakki Beari and Others
Madras High Court · 1 Ind. Cas. 203