High Courts09 Feb 1909
Ambakkagari Nagi Raddi and Others Vs Basappa
Madras High Court · (1910) ILR (Mad) 89 : 1 Ind. Cas. 79(1)
COURT ARCHIVE
Madras High Court judgments, 1909
431 judgments · page 21 of 22
High Courts05 Feb 1909
Vonlidi Chinna Subbi Reddy Vs Somudu and Others
Madras High Court · 1 Ind. Cas. 686
High Courts03 Feb 1909
The Sessions Judge of the Tinnevelly Division Vs Sivan Chetty
Madras High Court · (1909) ILR (Mad) 258 : 1 Ind. Cas. 187
High Courts02 Feb 1909
In Re: Narayanaswamy Naidu
Madras High Court · (1909) ILR (Mad) 220 : 1 Ind. Cas. 228
High Courts25 Jan 1909
Appandai Vathiyar and Others Vs Ragubali Mudaliar and Others
Madras High Court · 5 Ind. Cas. 280
High Courts22 Jan 1909
Venkatakrishnama Charlu Vs Krishna Rao
Madras High Court · (1909) ILR (Mad) 425 : 4 Ind. Cas. 723
High Courts21 Jan 1909
Kari Chengamna and Another Vs Jatti Kristnamnah and Others and Sannayala Peraya and Another
Madras High Court · 1 Ind. Cas. 219
High Courts21 Jan 1909
Ambalavana Pandara Sannadhi Vs Singaravelu Pillai and Others
Madras High Court · 4 Ind. Cas. 1118(1)
High Courts20 Jan 1909
Saminatha Pillay alias Kandasawmy Pillay Vs Dorasawmy Naick and Others
Madras High Court · 1 Ind. Cas. 212
High Courts19 Jan 1909
Kumara Thevan Vs Karuthayee Thevan and Another
Madras High Court · 4 Ind. Cas. 1129(1)
High Courts19 Jan 1909
Kannappa Samiyar and Others Vs The Madura Hindu Permanent Fund
Madras High Court · 1 Ind. Cas. 909
High Courts18 Jan 1909
Venkatvayulu Reddiar Vs Shaik Farid Sahib and Others
Madras High Court · 1 Ind. Cas. 80
High Courts18 Jan 1909
Veerasawmi Naicker Vs Ibramsa Rowther and Others
Madras High Court · 1 Ind. Cas. 200
High Courts18 Jan 1909
T.S. Seshan Pattar Vs T.R. Veera Raghava Pattar and Others
Madras High Court · (1909) ILR (Mad) 284 : 4 Ind. Cas. 38
Limitation Act, 1963 — Section 19