High Courts19 Dec 1919
Pusarla Peda Brahamaj and Others Vs Krishnama Chariar and Another
Madras High Court · 55 Ind. Cas. 703 : (1920) 11 LW 389
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 1 of 19
High Courts19 Dec 1919
In Re: Sundaresan
Madras High Court · (1920) ILR (Mad) 709 : 55 Ind. Cas. 684 : (1920) 11 LW 355 : (1920) 38 MLJ 219
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts19 Dec 1919
Sundarasan Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 709
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a)
High Courts18 Dec 1919
In Re: Velayudha Mudali and Others
Madras High Court · 62 Ind. Cas. 183
City Police Act — Section 76
High Courts18 Dec 1919
K.A.C.C.T. Chidambaram Chetti and Others Vs V.R.K.R. Karuthan Chetti and Others
Madras High Court · 58 Ind. Cas. 80 : (1920) 12 LW 444 : (1920) 39 MLJ 511
Contract Act, 1872 — Section 263Partnership Act, 1932 — Section 38
High Courts18 Dec 1919
In Re: Velayuda Mudali and Others
Madras High Court · (1920) ILR (Mad) 438 : (1920) 11 LW 413 : (1920) 39 MLJ 85
City Police Act — Section 76
High Courts17 Dec 1919
In Re Packianathan
Madras High Court · 56 Ind. Cas. 510 : (1920) 11 LW 368
Penal Code, 1860 (IPC) — Section 415, 419
High Courts16 Dec 1919
Sriman Madabhushi Gopalacharyulu Vs Emmani Subbanna and Others
Madras High Court · (1920) ILR (Mad) 487 : 55 Ind. Cas. 984 : (1920) 43 MLJ 493
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1919
M.R.M.V.L. Firm of Madura Vs P.S. Krishnaswami Ayyar
Madras High Court · 55 Ind. Cas. 786 : (1920) 11 LW 479 : (1920) 38 MLJ 324
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts12 Dec 1919
Ambalavana Pandara Sannadhi Vs The Advocate-General of Madras and Others
Madras High Court · (1920) ILR (Mad) 707 : 55 Ind. Cas. 546 : (1920) 11 LW 219 : (1920) 38 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts11 Dec 1919
Sangayya Tevan Vs Pethamall
Madras High Court · 56 Ind. Cas. 513(1) : (1920) 11 LW 377
Guardians and Wards Act, 1890 — Section 7
High Courts11 Dec 1919
Mazumdar Ramakrishna Rao Panthulu Vs Mazumdar Balakrishna Rao Panthulu
Madras High Court · 56 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts11 Dec 1919
Mazumdar Ramakrishna Rao Vs Mazumdar Balakrishna Rao
Madras High Court · (1920) ILR (Mad) 476
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts11 Dec 1919
Kolangereth Raman Nair and Others Vs Kolimatamullathil Mariyomma and Others
Madras High Court · 56 Ind. Cas. 13
High Courts11 Dec 1919
S.R.M.S. Chokkalingam Chetty Vs N.L.N. Lakshumanan Chetty
Madras High Court · (1920) 11 LW 217 : (1920) 38 MLJ 224
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Dec 1919
S.A. Srinivasa Aiyangar Vs Douglas and Grant, Limited
Madras High Court · 57 Ind. Cas. 62
High Courts10 Dec 1919
The Madras and Southern Mahratta Railway Company Limited Vs Mattai Subba Rao
Madras High Court · (1920) ILR (Mad) 617
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Dec 1919
The Madras and Southern Maharatta Railway Company, Limited Vs Mattai Subba Rao
Madras High Court · 55 Ind. Cas. 754
High Courts10 Dec 1919
The Madras and Southern Maharatta Railway Company Limited Vs Matti Subba Rao
Madras High Court · (1920) ILR (Mad) 617 : (1920) 11 LW 358 : (1920) 38 MLJ 360
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1919
Ponnuswami Asari Vs A.M. Palaniandi Mudali
Madras High Court · 56 Ind. Cas. 612 : (1920) 11 LW 602
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20