High Courts09 Dec 1919
Kandregula Anantha Rao Pantulu Vs Kandikonda Surayya and Another
Madras High Court · 55 Ind. Cas. 697
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 2 of 19
High Courts09 Dec 1919
Zamorin Raja Avergal of Calicut by J.A. Thorne Esquire, I.C.S., Collector of Zamorin's Estate Vs Unikat Karnavan Samu Nair and Others
Madras High Court · (1922) 15 LW 164 : (1920) 38 MLJ 275
High Courts09 Dec 1919
Veyindramuthu Pillai Vs Maya Nadan
Madras High Court · (1920) ILR (Mad) 696 : 58 Ind. Cas. 501 : (1920) 39 MLJ 456
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Dec 1919
Idarapalli Dhanushkotirayudu (dead) and Others Vs Vankayala Venkatarathnam and Others
Madras High Court · (1920) 11 LW 453 : (1920) 38 MLJ 320
Limitation Act, 1963 — Section 28
High Courts09 Dec 1919
Kandregula Anantha Rao Pantulu Vs Kandikenda Surayya and Another
Madras High Court · (1920) ILR (Mad) 703 : (1920) 11 LW 390 : (1920) 38 MLJ 256
Contract Act, 1872 — Section 65
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Pappanna and Others
Madras High Court · (1920) ILR (Mad) 436 : (1920) 11 LW 394 : (1920) 38 MLJ 327
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Papunna and Others
Madras High Court · (1920) ILR (Mad) 436
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Papanna and Others
Madras High Court · 56 Ind. Cas. 519
Limitation Act, 1963 — Article 44
High Courts05 Dec 1919
Jambagathachi Vs A Male Child not Named by Guardian Rajamannaswami Nadalwar Vanji Iyer Dead and Another and Ramier Vs Kannusawmi Regunada Rajaliar by Guardian Rajamannarsawmi Nadalwar
Madras High Court · 57 Ind. Cas. 678 : (1920) 11 LW 596
High Courts04 Dec 1919
Muthu Chettiar Vs Muhammad Hussain and Others
Madras High Court · 55 Ind. Cas. 763
High Courts04 Dec 1919
Kadiri Masthan Rowther Vs Segammall
Madras High Court · 55 Ind. Cas. 655 : (1920) 11 LW 197
High Courts04 Dec 1919
Kadhir Masthan Rowther Vs Segammal
Madras High Court · (1920) ILR (Mad) 433 : (1920) 38 MLJ 198
Trusts Act, 1882 — Section 36
High Courts04 Dec 1919
Kadir Mastan Rowther Vs Sengammal
Madras High Court · (1920) ILR (Mad) 433
Trusts Act, 1882 — Section 36
High Courts03 Dec 1919
In Re: W.H. Lockley
Madras High Court · (1920) ILR (Mad) 411 : (1920) 38 MLJ 209
Penal Code, 1860 (IPC) — Section 420
High Courts03 Dec 1919
M.P.M.R.M.N. Ramanathan Chettiar Vs K.R.S.V. Muthiah Chetty and Others
Madras High Court · 56 Ind. Cas. 358 : (1920) 11 LW 405 : (1920) 38 MLJ 247
High Courts03 Dec 1919
W.H. Lockley Vs Emperor
Madras High Court · 55 Ind. Cas. 345 : (1920) 11 LW 130
High Courts03 Dec 1919
Hari Krishnamurti Vs Akella Suryanarayanamurti and Others
Madras High Court · (1920) ILR (Mad) 424
High Courts03 Dec 1919
Kandasami Goundan Vs Kuppa Moopan and Others
Madras High Court · (1920) ILR (Mad) 421 : (1920) 11 LW 221 : (1920) 38 MLJ 203
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Dec 1919
T. Subramania Aiyar and Another Vs Shaw Wallace and Co.
Madras High Court · 58 Ind. Cas. 648 : (1920) 12 LW 117 : (1920) 43 MLJ 402
Contract Act, 1872 — Section 139
High Courts03 Dec 1919
Hari Krishnamurthi Vs Akella Suryanarayanamurthi and Others
Madras High Court · (1920) ILR (Mad) 424 : 57 Ind. Cas. 753 : (1920) 38 MLJ 271