High Courts10 Jan 1919
Mooriath Variath, Karnavan and Manager Sankunn Variar Vs Meledath K. Kunji Nangayar Amma and Another
Madras High Court · 52 Ind. Cas. 834 : (1919) 10 LW 300
COURT ARCHIVE
Madras High Court judgments, 1919
371 judgments · page 19 of 19
High Courts10 Jan 1919
Chakravarthi V. Jagannatha Chariar and Another Vs Seenu Bhattachariar alias Ramasami Bhattachariar and Others
Madras High Court · (1919) ILR (Mad) 618 : 51 Ind. Cas. 869
High Courts10 Jan 1919
Mooriath Variath Karnavan and Manager, Sankunni Variar Vs Meledath K. Kunji Nangayaramma and Another
Madras High Court · (1919) 37 MLJ 206
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts09 Jan 1919
Anikaden Manappatti Kanari, Karnavan and Manager of the Tarwad and Another Vs Thayyan Kalliani and Others
Madras High Court · 52 Ind. Cas. 622
High Courts07 Jan 1919
In Re: Kamatchinatha Pillai
Madras High Court · 50 Ind. Cas. 175 : (1919) 36 MLJ 201
Penal Code, 1860 (IPC) — Section 468, 471
High Courts07 Jan 1919Dismissed
Kamatchinatha Pillai Vs Emperor
Madras High Court · 50 Ind. Cas. 175 : (1919) 36 MLJ 201
Penal Code, 1860 (IPC) — Section 468
High Courts06 Jan 1919
S.M.S. Matharasappa Chettiar Vs P.C. Muthu Chettiar
Madras High Court · 50 Ind. Cas. 931 : (1919) 19 LW 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 115, 47
High Courts06 Jan 1919
Koppaka Chandrayya Vs F.W.R. Robertson, Trustee to the Maharaja of Vizianagaram and Others
Madras High Court · 52 Ind. Cas. 641
High Courts06 Jan 1919
Krishna Shetti alias Krishnayya (deceased) and Another Vs Gilbert Pinto and Others
Madras High Court · 50 Ind. Cas. 895 : (1919) 19 LW 431 : (1919) 36 MLJ 367
Contract Act, 1872 — Section 74
High Courts06 Jan 1919Allowed
Krishna Shbtti Vs Gilbert Pinto and Others
Madras High Court · 50 Ind. Cas. 895 : (1919) 19 LW 431 : (1919) 36 MLJ 367
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 111(g)
High Courts01 Jan 1919
Chinnappan Chetty Vs The Secretary of State for India in Council
Madras High Court · (1919) 36 MLJ 124
Tamil Nadu Land Encroachment Act, 1905 — Section 2