High Courts28 Dec 1995
S. Mahalingam and Others Vs Nedungadi Bank Limited and Others
Madras High Court · (1996) 2 MLJ 158
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 1 of 55
High Courts27 Dec 1995
Kasiliya Vagaiyara Sri Rama Navami Uthsava Dharma Sabhai Vs The Paramount Printers
Madras High Court · (1996) 1 MLJ 317
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1)
High Courts22 Dec 1995
Arunachalam and Jayarama Chouta B. Chandra Vs The State of Tamilnadu and S.V. Krishnamoorthy
Madras High Court · (1996) 1 LW(Cri) 110
Madras City Police Act, 1888 — Section 65
High Courts22 Dec 1995
Collector of Central Excise, Madras Vs Grasim Industries Ltd.
Madras High Court · (1996) 53 ECC 51 : (1996) 82 ELT 462
Central Excises and Salt Act, 1944 — Section 11B, 11BB
High Courts22 Dec 1995
Punjab National Bank Vs Viswanathan Ginners Private Co. Ltd. and others
Madras High Court · (1996) 86 CompCas 467 : (1996) 1 LW 428
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2(2A)
High Courts21 Dec 1995
R. Veeraraghavan alias R.V. Raghavan and Another Vs R. Rajendran and Others
Madras High Court · (1996) 2 MLJ 63
High Courts21 Dec 1995
Commissioner of Income Tax Vs Lakshmi Mills Company Ltd.
Madras High Court · (1996) 221 ITR 753
Income Tax Act, 1961 — Section 28
High Courts21 Dec 1995
Larsen and Toubro Limited, ECE Construction Group, Pondicherry Vs The Chief Inspector of Factories, Government of Pondicherry and Another
Madras High Court · (1996) 73 FLR 1125 : (1996) 1 LW 160 : (1996) 1 MLJ 192
Factories Act, 1948 — Section 100, 100(1), 101, 11, 12
High Courts21 Dec 1995Dismissed
M.D.K. Ramalingam (Died) and Others Vs M.D.K. Thirumalaiappan and Others
Madras High Court · (1996) 1 CTC 741
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1995
T. Doraibabu and Another Vs Sri Sundara Vinayagar, Sri Selva Vinayagar and Sri Anjaneyar Devasthanams and Others
Madras High Court · (1996) 1 LW 178 : (1996) 2 MLJ 24
High Courts21 Dec 1995
Larsen and Toubro Limited, ECE Construction Group Vs The Chief Inspector of Factories, Government of Pondicherry and Another
Madras High Court · (1996) 1 MLJ 192
Factories Act, 1948 — Section 2(n)
High Courts20 Dec 1995
Mansiri Investments and Leasing Private Limited and Others Vs Tamil Nadu Mercantile Bank Limited and Others
Madras High Court · (1996) 1 MLJ 639
Constitution of India, 1950 — Article 85, 86Contempt of Courts Act, 1971 — Section 12
High Courts20 Dec 1995Dismissed
Oriental Benefit and Deposit Society Ltd. Vs Bharat Kumar K. Shah Bharat Kumar K. Shah Vs Oriental Benefit and Deposit Society Ltd.
Madras High Court · (2001) 103 CompCas 947
Companies Act, 1956 — Section 257, 257(1)
High Courts19 Dec 1995
Balaji Distilleries Private Limited Vs Swagat Film Distributors
Madras High Court · (1996) 1 LW 158 : (1996) 1 MLJ 479
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(c), 25(d), 27(c)
High Courts18 Dec 1995
Chief General Manager, State Bank of India Vs Presiding Officer, Industrial Tribunal
Madras High Court · (1996) 74 FLR 2295
Industrial Disputes Act, 1947 — Section 11A
High Courts15 Dec 1995
J. Venkataraman and Another Vs V. Mathibooshanam
Madras High Court · (1996) 2 CivCC 378 : (1996) 1 MLJ 481
Transfer of Property Act, 1882 — Section 3
High Courts15 Dec 1995Allowed
Sri Kaliamman Endowment Trust Vs The Tamil Nadu Temple Administration Board and Others
Madras High Court · (1996) 2 CTC 313
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1991 — Section 7(B)
High Courts15 Dec 1995
Rajalakshmi Paper Mills Pvt. Ltd. Vs Commissioner of Cus., Trichy
Madras High Court · (1996) 83 ELT 502
High Courts15 Dec 1995Dismissed
District Livestock Farm Vs P. Muthiah and Others
Madras High Court · (1996) 1 LLJ 872 : (1996) 1 MLJ 331
Administrative Tribunals Act, 1985 — Section 15, 28, 29, 3Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)