High Courts22 Dec 1967
Venkatachalam (K.) and Others Vs Ashok Leyland Ltd. and Others
Madras High Court · (1968) 2 LLJ 807
Industrial Disputes Act, 1947 — Section 10, 2
COURT ARCHIVE
Madras High Court judgments, 1967
496 judgments · page 1 of 25
High Courts22 Dec 1967
Union of India (UOI) Vs Ummer Sait and Others
Madras High Court · AIR 1969 Mad 212
Civil Procedure Code, 1908 (CPC) — Section 144, 35(3)
High Courts22 Dec 1967
K. Venkatachalam and Others Vs The Management of Ashok Leyland Ltd. and Others
Madras High Court · (1968) 2 MLJ 186
Industrial Disputes Act, 1947 — Section 2(s)
High Courts21 Dec 1967
Ramaswamy Gounder, Chinnasami Gounder alias Chinna Gounder Vs Anantapadmanabha Iyer
Madras High Court · (1971) 84 LW 176 : (1971) 1 MLJ 392
High Courts21 Dec 1967Dismissed
K.P. Abdulla and Bros. Vs Check Post Officer
Madras High Court · (1968) 22 STC 260
Constitution of India, 1950 — Article 226
High Courts21 Dec 1967
K.P. Abdulla and Bros. Vs The Check-Post Officer, Kandai Goundan Chavadi and Another
Madras High Court · (1968) 2 MLJ 112
Constitution of India, 1950 — Article 226
High Courts21 Dec 1967Dismissed
T.V. Gnanavelu and Another Vs D.P. Kannayya and Others
Madras High Court · AIR 1969 Mad 180
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1939 — Section 110, 110D
High Courts20 Dec 1967
The Madurai District Co-operative Supply and Marketing Society Ltd. Vs Kumaravelu Pillai and Another
Madras High Court · (1968) 1 MLJ 379
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts20 Dec 1967
K.M. Mohammed Ghouse and Co. Vs The Collector of Central Excise and Another
Madras High Court · (1968) 2 MLJ 229
Customs Act, 1962 — Section 115
High Courts20 Dec 1967
Madurai District Co-operative Supply and Marketing Society Ltd. Vs Kumaravelu Pillal and Another
Madras High Court · (1968) 2 LLJ 294
Industrial Disputes Act, 1947 — Section 2, 33C
High Courts20 Dec 1967
Southern Agencies Private Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1968) 70 ITR 838
Income Tax Act, 1961 — Section 2(6A)(c)
High Courts20 Dec 1967
Commissioner of Agricultural Income Tax, Madras Vs L.K.G. Private Ltd. Ootacamund
Madras High Court · (1969) 71 ITR 370
High Courts20 Dec 1967
V.S. Raju Naidu Vs Commissioner of Civil Supplies, Board of Revenue (C.S.)
Madras High Court · (1968) 81 LW 317 : (1968) 2 MLJ 183
Constitution of India, 1950 — Article 226
High Courts19 Dec 1967
C.S. Peeran Sahib Vs The State Wakf Board
Madras High Court · (1968) ILR (Mad) 89 : (1968) 2 MLJ 365
High Courts19 Dec 1967
T.K. Saravana Perumal Vs Shishikana Perumal
Madras High Court · (1969) ILR (Mad) 845 : (1968) 81 LW 454 : (1968) 2 MLJ 562
Special Marriage Act, 1954 — Section 27, 35
High Courts19 Dec 1967
Madras Bolts and Nuts (Private), Ltd. Vs Labour Court and Another
Madras High Court · (1968) 2 LLJ 797 : (1968) 81 LW 306
Industrial Disputes Act, 1947 — Section 10
High Courts19 Dec 1967
Madras Bolts and Nuts (P.) Limited Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1968) 2 MLJ 179
Industrial Disputes Act, 1947 — Section 10
High Courts19 Dec 1967
Lingappa Gounder Vs Palaniswami Gounder
Madras High Court · (1969) ILR (Mad) 139 : (1968) 81 LW 163 : (1968) 2 MLJ 181
High Courts18 Dec 1967
Amarjothi Pictures Vs Commissioner of Income Tax, Madras
Madras High Court · (1968) 69 ITR 755
Income Tax Act, 1922 — Section 10(2)(xv)
High Courts18 Dec 1967
Mohamedaly Sarefaly and Co. Vs Income Tax Officer, Central Circle III, Madras, and Others
Madras High Court · (1968) 69 ITR 807 : (1968) 81 LW 316
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 226, 226(3), 226(3)(x)