High Courts15 Dec 1939
In Re: Annamalai Mudali
Madras High Court · (1940) ILR (Mad) 515 : (1940) 51 LW 206 : (1940) 2 MLJ 39
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 1 of 23
High Courts15 Dec 1939
Venkataramasastri Vs Venkatasubramania Dikshitar and Another
Madras High Court · AIR 1940 Mad 674 : (1940) 51 LW 434 : (1940) 1 MLJ 478
High Courts15 Dec 1939
K. Dasaradharama Reddy Vs Syed Rahimtulla Hussani and Another
Madras High Court · AIR 1940 Mad 492 : (1940) ILR (Mad) 856 : (1940) 1 MLJ 270
High Courts15 Dec 1939
John Baptist D'Souza Vs Lizzie Jane Lobo
Madras High Court · AIR 1940 Mad 584 : (1940) 1 MLJ 651
High Courts14 Dec 1939
Arunachala Mudali Vs Raghava Pillai
Madras High Court · (1940) 51 LW 426 : (1940) 1 MLJ 477
High Courts12 Dec 1939
In Re: The Indian Succession Act (XXXIX of 1925) In Re: Goods of Edward Carmichael Mccankie In Re: Wilfrid Hazell Sell
Madras High Court · (1940) 1 MLJ 264
High Courts12 Dec 1939
Arumilli Surayya Vs Pinisetti Venkataramanamma and Others
Madras High Court · AIR 1940 Mad 701 : (1940) 1 MLJ 831
High Courts12 Dec 1939
In Re: Goods of Edwards Carmichael McCankie In Re: Wilfrid Hazell Sell
Madras High Court · AIR 1940 Mad 680
Succession Act, 1925 — Section 291
High Courts12 Dec 1939
Reddi Krishnan Naidu and Others Vs Chintala Somi Naidu and Others
Madras High Court · AIR 1940 Mad 544 : (1940) ILR (Mad) 815 : (1940) 51 LW 315 : (1940) 1 MLJ 363
High Courts12 Dec 1939
Puzhakkarat Kozhuvammal Ammad and Another Vs Cheriath Manayil Paru Amma
Madras High Court · (1940) 51 LW 538 : (1940) 1 MLJ 764
High Courts11 Dec 1939
Chidambaram Chettiar Vs Muthukumaraswami Chettiar
Madras High Court · AIR 1940 Mad 417 : (1940) 51 LW 447 : (1940) 1 MLJ 317
High Courts11 Dec 1939
Madhavi Amma Vs Nagappan Nayar
Madras High Court · AIR 1941 Mad 182 : (1940) ILR (Mad) 1008
High Courts11 Dec 1939
Madhavi Amma and Others Vs Kongot Patinhare Pathayapura tarwattil Chirudevi Amma's son Nagappan Nayar and Others
Madras High Court · (1940) 52 LW 721 : (1940) 2 MLJ 791
High Courts11 Dec 1939
M. Venkata Rao Vs B. Subba Rao and Another
Madras High Court · AIR 1940 Mad 700 : (1940) 1 MLJ 605
High Courts08 Dec 1939
Yarlagadda Venkatasubbayya Vs Gajjala Satyanarayanamurty and Others
Madras High Court · AIR 1940 Mad 489 : (1940) 51 LW 644 : (1940) 1 MLJ 465
High Courts08 Dec 1939
Pentakota Audinarayana Naidu Vs The Panchayat Board of Munagapaka and Another
Madras High Court · AIR 1940 Mad 660 : (1940) 51 LW 437 : (1940) 1 MLJ 582
High Courts08 Dec 1939
In Re: The Kareem Beedi Factory and The Corporation of Madras Khan Bahadur Abdul Kareem Sahib
Madras High Court · (1940) 2 MLJ 597
High Courts08 Dec 1939
Khan Bahadur Abdul Kareem Sahib Vs The Commissioner, Corporation of Madras
Madras High Court · AIR 1941 Mad 19 : (1940) 52 LW 621
High Courts08 Dec 1939
Thadi Chandrayya and Others Vs Vaitla Seethanna and Another
Madras High Court · AIR 1940 Mad 689 : (1940) 51 LW 471 : (1940) 1 MLJ 590
High Courts08 Dec 1939
Boda Subba Rao Vs Kandregula Narsiah
Madras High Court · AIR 1940 Mad 495 : (1940) ILR (Mad) 684 : (1940) 51 LW 179 : (1940) 1 MLJ 220