High Courts21 Dec 1928
In Re: T.R. Sriramulu Naidu and Another
Madras High Court · (1929) ILR (Mad) 582 : (1929) 29 LW 559 : (1929) 56 MLJ 554
Penal Code, 1860 (IPC) — Section 467, 471
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 1 of 24
High Courts21 Dec 1928
J.D. John and Others Vs Oriental Government Security Life Assurance Co. Ltd.
Madras High Court · AIR 1929 Mad 347
High Courts21 Dec 1928
G.D. John Vs K.P. Sambamurthy Aiyar (deceased) and Others and The Oriental Government Security Life Assurance Company, Limited
Madras High Court · 121 Ind. Cas. 155 : (1929) 29 LW 628 : (1929) 56 MLJ 299
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts21 Dec 1928
The Commissioner of Income Tax Vs The Madras Central Urban Bank, Ltd.
Madras High Court · 118 Ind. Cas. 107 : (1929) 29 LW 483 : (1929) 56 MLJ 481
Income Tax Act, 1922 — Section 60
High Courts21 Dec 1928
Narasimha Rama Aiyar Vs Ibrahim and Others
Madras High Court · AIR 1929 Mad 419 : 118 Ind. Cas. 302 : (1929) 29 LW 789 : (1929) 56 MLJ 630
Limitation Act, 1963 — Section 20
High Courts21 Dec 1928
In Re: T.R. Sriramalu Naidu and Another
Madras High Court · 119 Ind. Cas. 63
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 471
High Courts20 Dec 1928
Krishna Bhatta and Others Vs Subbanna Sastri and Others
Madras High Court · AIR 1929 Mad 611
Transfer of Property Act, 1882 — Section 108(b)
High Courts20 Dec 1928
Ayyaswami Aiyar Vs Mahadeva Aiyar and Others
Madras High Court · AIR 1929 Mad 421 : (1929) 29 LW 590 : (1929) 56 MLJ 441
Limitation Act, 1963 — Article 141
High Courts20 Dec 1928
Chedalavada Subbayya Vs Chedalavada Ananda Ramayya
Madras High Court · AIR 1929 Mad 586 : (1930) ILR (Mad) 84 : 121 Ind. Cas. 113 : (1929) 30 LW 923 : (1929) 57 MLJ 826
High Courts20 Dec 1928
Ayyaswami Iyer Vs Mahadeva Iyer and Others
Madras High Court · 119 Ind. Cas. 57
Limitation Act, 1963 — Section 28
High Courts20 Dec 1928
Ramalinga Mudali and Another Vs T.S. Ramasami Ayyar
Madras High Court · AIR 1929 Mad 529 : (1929) 29 LW 760
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts19 Dec 1928
Pakkiamuthu Nadar and Others Vs R. Kanagasabapathy Chettiar
Madras High Court · AIR 1929 Mad 523 : 117 Ind. Cas. 134
Madras Estates Land Act, 1908 — Section 40
High Courts19 Dec 1928
Jayarama Naidu and Others Vs Secy. of State
Madras High Court · AIR 1929 Mad 441 : 118 Ind. Cas. 490
High Courts18 Dec 1928
Muthuraju Sreenivasa Rao Vs Mahammad Ghonse Sahib and Another
Madras High Court · 115 Ind. Cas. 244
High Courts17 Dec 1928
Rasalingam Asari Vs Nallayan Asari
Madras High Court · AIR 1929 Mad 295 : 118 Ind. Cas. 511
High Courts14 Dec 1928
Mundancheri Koman Vs (Thachangath Puthan Vittal) Achuthan Nair and Others
Madras High Court · AIR 1929 Mad 308
High Courts14 Dec 1928
Mundarcheri Koman alias Mundancheri Mootha Nair Vs Thachangath Puthan Vitill Achuthan Nair and Others
Madras High Court · 117 Ind. Cas. 300
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts14 Dec 1928
P.M. Ramakrishna Aiyar Vs P. Muthuswami Aiyar and Others
Madras High Court · (1929) ILR (Mad) 672 : 121 Ind. Cas. 609 : (1929) 29 LW 560 : (1929) 56 MLJ 657
Trusts Act, 1882 — Section 88
High Courts13 Dec 1928
(Assan Musaliarakath) Kunhi Bava Vs Emperor
Madras High Court · AIR 1929 Mad 226 : 114 Ind. Cas. 234
High Courts13 Dec 1928
In Re: Assan Musaliarakath Kunhi Bava
Madras High Court · (1929) 29 LW 673 : (1929) 56 MLJ 550
Penal Code, 1860 (IPC) — Section 193, 196