High Courts05 Dec 1928
Illapavuluri Chalapati Rao Vs Patchi Golla Subba Rao and Another
Madras High Court · AIR 1929 Mad 691 : 117 Ind. Cas. 289
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 3 of 24
High Courts04 Dec 1928
Marina Ammayi Vs (Changanti) Sundayya and Others
Madras High Court · AIR 1929 Mad 432 : 87 Ind. Cas. 714 : 117 Ind. Cas. 124
High Courts03 Dec 1928
C. Doraiswamy Mudali Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1929 Mad 251 : (1929) 30 LW 392
High Courts30 Nov 1928
The Public Prosecutor Vs Chockalinga Ambalam and Others
Madras High Court · AIR 1929 Mad 201 : (1929) ILR (Mad) 355 : (1929) 56 MLJ 216
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts30 Nov 1928
The Public Prosecutor Vs Chockalingam Ambalam and Others
Madras High Court · 118 Ind. Cas. 274 : (1929) 29 LW 8
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts29 Nov 1928
V. Srinivasa Varadachariar Vs Runganayaki Ammal
Madras High Court · AIR 1929 Mad 349 : 118 Ind. Cas. 291 : (1929) 30 LW 787
High Courts29 Nov 1928
(Basava) Simon and Others Vs (Mylavarapu) Rangayya Naidu
Madras High Court · AIR 1929 Mad 339
High Courts29 Nov 1928
Marimuthu Pillai Vs Krishna Pillai and Others
Madras High Court · AIR 1929 Mad 704 : 117 Ind. Cas. 144
High Courts29 Nov 1928
The Commissioner of Income Tax Vs Massey and Co. Ltd.
Madras High Court · AIR 1929 Mad 453 : (1929) 29 LW 476 : (1929) 1 MLJ 451
High Courts29 Nov 1928
Sanna Govappa Vs Rodda Sanna Govappa and Others
Madras High Court · AIR 1929 Mad 482 : (1929) 30 LW 778
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts29 Nov 1928
Basana Simon and Others Vs Mylavarapu Rangayya Naidu Mekala Jogula Vs Vabbili Reddi Pydithalli and Others
Madras High Court · 118 Ind. Cas. 105
High Courts29 Nov 1928
C.V. Vytheswara Iyer Vs K.M.R.M.L. Kumarappa Chettiar
Madras High Court · 115 Ind. Cas. 247
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4)
High Courts27 Nov 1928
Nukala Venkatanandam and Others Vs Immidisetty Dhanaraju and Others
Madras High Court · 117 Ind. Cas. 298
Contract Act, 1872 — Section 23Forest Act, 1882 — Section 21
High Courts27 Nov 1928
Mukala Venkatanandam and Others Vs Immidisetty Dhanaraju and Others
Madras High Court · AIR 1929 Mad 689
Contract Act, 1872 — Section 23
High Courts27 Nov 1928
Elavarthi Peddabba Reddi Vs Iyyala Varada Reddi
Madras High Court · AIR 1929 Mad 236 : (1929) ILR (Mad) 432 : (1929) 29 LW 210 : (1929) 56 MLJ 570
Penal Code, 1860 (IPC) — Section 499
High Courts26 Nov 1928
A.K. Sundaravadivelu Mudaliar Vs Anray Sowcar and Another
Madras High Court · 114 Ind. Cas. 847
High Courts26 Nov 1928
A.K. Sundaravadivelu Mudaliar Vs Anraj Sowcar and Another
Madras High Court · AIR 1929 Mad 274 : (1929) 30 LW 217
High Courts23 Nov 1928
Kasia Pillai Vs Ganesamuthukumarasamia Pillai
Madras High Court · AIR 1929 Mad 337
High Courts23 Nov 1928
In Re: The United India Life Assurance Co., Ltd.
Madras High Court · 117 Ind. Cas. 301
Specific Relief Act, 1877 — Section 45
High Courts23 Nov 1928
Kasia Pillai alias Subramania Pillai by his guardian and mother Meenakshi Ammal Vs Ganesamuthukumarasamia Pillai
Madras High Court · (1929) ILR (Mad) 426 : 118 Ind. Cas. 287 : (1929) 29 LW 346 : (1929) 56 MLJ 311
Easements Act, 1882 — Section 7