COURT ARCHIVE

Madras High Court judgments, 1928

480 judgments · page 4 of 24

High Courts23 Nov 1928

The United India Life Assurance Co. Ltd. and The Indian Companies Act, 1913 and The Life Assurance Companies Act, 1912 Vs P.V. Sarma

Madras High Court · (1929) 29 LW 632 : (1929) 56 MLJ 79

Specific Relief Act, 1877 — Section 45

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High Courts21 Nov 1928

In Re: K. Audisesha Naidu, an Insolvent The Nedungadi Bank Ltd.

Madras High Court · 118 Ind. Cas. 70 : (1929) 29 LW 664 : (1929) 56 MLJ 95

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts21 Nov 1928Allowed

The Nedungadi Bank Ltd. Vs The Official Assignee of Madras

Madras High Court · (1928) 11 MAD CK 0003

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts20 Nov 1928

K.G. Ethirajulu Chetty Vs A.P. Rajagopalachari and Others

Madras High Court · (1929) ILR (Mad) 979 : (1929) 29 LW 553 : (1929) 56 MLJ 115

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts20 Nov 1928

K.G. Ethirajalu Chetty Vs A.P. Rajagopalachari and Others

Madras High Court · AIR 1929 Mad 138 : 115 Ind. Cas. 244(1)

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts16 Nov 1928

The Secretary of State for India in Council Vs Damisetti Surayya and Another

Madras High Court · AIR 1929 Mad 227 : (1929) 29 LW 744 : (1929) 57 MLJ 648

Tamil Nadu Irrigation Cess Act, 1865 — Section 1

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High Courts14 Nov 1928

Donepudi Subramannyam Vs Nune Narasimham and Others

Madras High Court · 119 Ind. Cas. 46

Civil Procedure Code, 1908 (CPC) — Section 92English Bankruptcy Act, 1883 — Section 9Provincial Insolvency Act, 1907 — Section 16(2)(6)

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High Courts14 Nov 1928

Donepudi Subramanyam Vs Nune Narasimham and Others

Madras High Court · AIR 1929 Mad 323 : (1929) 29 LW 349 : (1929) 56 MLJ 489

Provincial Insolvency Act, 1920 — Section 16(2)(b)

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High Courts13 Nov 1928

Cherukuri Venkataratnam Vs Bolla Guravayya and Others

Madras High Court · 121 Ind. Cas. 18

Criminal Procedure Code, 1898 (CrPC) — Section 145Registration Act, 1908 — Section 77Specific Relief Act, 1877 — Section 9

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High Courts13 Nov 1928

(Cherukuri) Venkataratnam Vs Bola Guravayya and Others

Madras High Court · AIR 1930 Mad 84

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts09 Nov 1928

M.L.M. Ramanathan Chettiar Vs Ramanathan Chettiar and Others

Madras High Court · AIR 1929 Mad 275 : (1929) 30 LW 995

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High Courts09 Nov 1928

M.L.M. Ramanatham Chettiar Vs Ramanathan Chettiar and Others

Madras High Court · 117 Ind. Cas. 705

Civil Procedure Code, 1908 (CPC) — Section 50

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High Courts08 Nov 1928

(Rayavarapu) Narasimham and Others Vs Sooma Javalli Trade Committee of Chirala and Another

Madras High Court · AIR 1929 Mad 633 : 118 Ind. Cas. 285

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High Courts08 Nov 1928

M.P.P.S.T. Palaniappa Chettiar and Others Vs Valliammai Achi

Madras High Court · (1929) ILR (Mad) 590 : 118 Ind. Cas. 775 : (1929) 29 LW 203 : (1929) 56 MLJ 555

Limitation Act, 1963 — Article 183

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High Courts07 Nov 1928

Nageswara Aiyar alias Ramasami Aiyar Vs M.L.M. Ramanathan Chettiar

Madras High Court · (1929) 29 LW 510 : (1929) 56 MLJ 197

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High Courts07 Nov 1928

Nageswara Ayyar Vs M.L.M. Ramanathan Chettiar

Madras High Court · AIR 1929 Mad 197

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High Courts07 Nov 1928

Negeswara Iyer alias Ramaswamy Iyer Vs M.L.M. Ramanatham Chettiar

Madras High Court · 117 Ind. Cas. 123

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High Courts07 Nov 1928

P.K. Nainar Rowthen Vs Kuppai Pichai Rowthen and Others

Madras High Court · AIR 1929 Mad 609

Provincial Insolvency Act, 1920 — Section 28

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High Courts06 Nov 1928

Thirukaval Chetti and Others Vs Karia Goundan and Others

Madras High Court · AIR 1930 Mad 72

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23

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High Courts05 Nov 1928

B.M.S.R.M. Ramaswami Chettiar Vs Commissioner of Income Tax

Madras High Court · (1929) ILR (Mad) 194 : (1929) 29 LW 273 : (1929) 56 MLJ 141

Income Tax Act, 1922 — Section 22(2)

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