High Courts13 Dec 1928
Kalaga Annapurnamma by father and next friend Bhamidipati Ramalingaswami Garu Vs Kalaga Appayya Sastri and Another
Madras High Court · AIR 1929 Mad 577 : (1929) 29 LW 858 : (1929) 56 MLJ 760
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 2 of 24
High Courts13 Dec 1928
Kalaga Annapurnamma Vs Kalaga Appayya Sastri and Another
Madras High Court · AIR 1929 Mad 577 : (1929) 29 LW 858 : (1929) 56 MLJ 760
High Courts12 Dec 1928
Sri Rajah Malraju Lakshmi Venkayamma Rao Bahadur Zemindarini Garu Vs The Secretary of State for India in Council and Others
Madras High Court · 117 Ind. Cas. 292
High Courts12 Dec 1928
Lakshmi Venkayamma Vs Secy. of State and Others
Madras High Court · AIR 1929 Mad 399
High Courts12 Dec 1928
Vennal Naidu and Another Vs Official Receiver and Others
Madras High Court · AIR 1929 Mad 307 : 117 Ind. Cas. 800
High Courts11 Dec 1928
Mannarswami Ayyar Vs Ramaswami Nayakkan and Others
Madras High Court · AIR 1929 Mad 394 : (1929) 30 LW 361
High Courts11 Dec 1928
P.A. Sundara Ayyar Vs The Board for Hindu Religious Endowments
Madras High Court · AIR 1929 Mad 334 : 115 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 516AMadras Hindu Religious Endowments Act, 1926 — Section 84(2)
High Courts11 Dec 1928
K. Shanmugasundara Mudaliar and Others Vs S. Ratnavelu Mudaliar and Others
Madras High Court · AIR 1929 Mad 429 : 121 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts11 Dec 1928
V. Alagappa Chetty and Co. and Others Vs Roopchand Chabildass and Sons
Madras High Court · AIR 1929 Mad 685 : 117 Ind. Cas. 136 : (1929) 30 LW 415
Contract Act, 1872 — Section 91
High Courts11 Dec 1928
K. Shunmugasundara Mudaliar and Others Vs S. Ratnavelu Mudaliar and Others
Madras High Court · (1929) ILR (Mad) 521 : (1929) 29 LW 623 : (1929) 56 MLJ 476
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts11 Dec 1928
J.P. Rego Vs Phillip Tauro and Another
Madras High Court · AIR 1929 Mad 371 : (1929) 29 LW 400 : (1929) 56 MLJ 580
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Dec 1928
P.A. Sundara Aiyar Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1929) ILR (Mad) 388 : (1929) 29 LW 298 : (1929) 56 MLJ 373
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts10 Dec 1928
A.R. Arumugasamy Nadar Vs Kumara Ettappaswami Maniagarar and Others
Madras High Court · AIR 1929 Mad 379 : 117 Ind. Cas. 302 : (1929) 29 LW 609
High Courts10 Dec 1928
A.R. Arumugaswami Nadar (representative-in-interest of A.R. Ponnuswami Nadar) Vs Kumara Ettapaswami
Madras High Court · (1929) 56 MLJ 295
High Courts10 Dec 1928
Vatti Kuti Veeranna by adoptive mother and guardian Achamma Vs Katuri Sayamma alias Chittamma and Others
Madras High Court · AIR 1929 Mad 296 : (1929) ILR (Mad) 398 : 118 Ind. Cas. 821 : (1929) 29 LW 309 : (1929) 56 MLJ 401
High Courts07 Dec 1928
Karanath Kalati Manakkal Narayanan Vs Vellapalli Pokat Sankaran Nayar and Others
Madras High Court · AIR 1929 Mad 344 : 117 Ind. Cas. 789
High Courts06 Dec 1928
O.S. Venkatasubba Ayyar Vs T.M. Soundraraja Ayyangar
Madras High Court · AIR 1929 Mad 260
High Courts06 Dec 1928
Kunhanna Rai (died) and Another Vs Manakke and Others
Madras High Court · AIR 1929 Mad 343 : 117 Ind. Cas. 796 : (1929) 29 LW 546 : (1929) 56 MLJ 315
High Courts06 Dec 1928
O.S. Venkatarama Iyer Vs T.M. Soundararaja Iyyengar
Madras High Court · 115 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 259