High Courts19 Dec 1933
B. Mopurappa Vs K. Ramaswami Gramani
Madras High Court · AIR 1934 Mad 418 : (1934) ILR (Mad) 760 : 152 Ind. Cas. 538 : (1934) 40 LW 52
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 1 of 18
High Courts19 Dec 1933
United India Life Assurance Co., Ltd. and Others Vs S. Krishna Rao and Others
Madras High Court · AIR 1934 Mad 411 : 152 Ind. Cas. 965 : (1934) 39 LW 779
High Courts19 Dec 1933
M.K. Mahomed Asan Maracair Vs A.K. Bijli Sahib Bahadur and Others
Madras High Court · AIR 1934 Mad 269 : (1934) ILR (Mad) 571 : (1934) 39 LW 465 : (1934) 66 MLJ 367
Penal Code, 1860 (IPC) — Section 171C
High Courts19 Dec 1933
(Godavarti) Sobhanadramma Vs (Godavarti) Varaha Lakshmi Narasimhaswami and Another
Madras High Court · AIR 1934 Mad 401 : (1934) ILR (Mad) 1003 : 150 Ind. Cas. 797 : (1934) 39 LW 667
High Courts19 Dec 1933
R.T. Rangachari Vs Secretary of State
Madras High Court · AIR 1934 Mad 516 : (1934) ILR (Mad) 857 : (1934) 40 LW 146
High Courts18 Dec 1933
Manikkath Chinnu Amma's Daughter Ammalu Kutti Amma Vs Ramunni Menon alias R.M. Palat and Others
Madras High Court · AIR 1934 Mad 508 : 150 Ind. Cas. 952 : (1934) 40 LW 35
High Courts18 Dec 1933
In Re: Ponniah Lopes and Others
Madras High Court · (1934) ILR (Mad) 643 : 150 Ind. Cas. 977 : (1934) 39 LW 566 : (1934) 66 MLJ 572
Penal Code, 1860 (IPC) — Section 147, 323
High Courts15 Dec 1933
(Modalvalasam) Latchan Naidu and Another Vs Rama Krishna Ranga Rao Bahadur Bobbili Samasthanam
Madras High Court · AIR 1934 Mad 548 : (1934) 40 LW 358
High Courts15 Dec 1933
Modalavalasam Latchan Naidu and Another Vs Raja Saheb Maherban Dostan Raja Sri Rao Sweeta Chalapathi Rama Krishna Ranga Rao Bahadur
Madras High Court · 151 Ind. Cas. 941
High Courts12 Dec 1933
In Re: S.R. Varadarajulu Naidu
Madras High Court · (1934) 39 LW 215 : (1934) 66 MLJ 420
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts08 Dec 1933
Dharapuram Municipal Council Vs Sultan Moideen Ansari Sahib
Madras High Court · AIR 1934 Mad 335 : (1934) 39 LW 508
High Courts08 Dec 1933
N.K.R.M. Rajagopala Chettiar Vs Hindu Religious Endowment Board and Others
Madras High Court · AIR 1934 Mad 555 : (1934) 40 LW 288
High Courts07 Dec 1933
The Indian Bank and The Official Receiver of Madura Vs Seth Bansiram Jashamal Firm and Another
Madras High Court · AIR 1934 Mad 360 : (1934) ILR (Mad) 670 : 150 Ind. Cas. 538 : (1934) 39 LW 624 : (1934) 66 MLJ 532
High Courts07 Dec 1933
In Re: Penumatcha Janakiramaraju
Madras High Court · (1934) ILR (Mad) 554 : (1934) 39 LW 433 : (1934) 66 MLJ 653
Penal Code, 1860 (IPC) — Section 307, 397
High Courts05 Dec 1933
Byya Reddi Vs T.S. Gopala Rao
Madras High Court · AIR 1934 Mad 303 : (1934) ILR (Mad) 741 : 150 Ind. Cas. 71 : (1934) 39 LW 499 : (1934) 66 MLJ 486
Limitation Act, 1963 — Article 182(2)
High Courts05 Dec 1933
Tirunarayana Pillai and Another Vs P.R.Y. Manickavachagam Chettiar and Others
Madras High Court · AIR 1934 Mad 448 : 155 Ind. Cas. 359 : (1934) 40 LW 122
High Courts04 Dec 1933
Neelakantan Nambudripad Vs Anantanarayana Ayyar
Madras High Court · AIR 1934 Mad 718
High Courts30 Nov 1933
S. Muthukrishna Ayyar and Another Vs V. Sankarasubramania Ayyar and Another
Madras High Court · AIR 1934 Mad 267 : (1934) 39 LW 476
High Courts30 Nov 1933
R. Rajagopala Ayyangar and Others Vs Ranganatha Ayyangar and Another
Madras High Court · AIR 1934 Mad 615 : 152 Ind. Cas. 375 : (1934) 40 LW 481