High Courts30 Nov 1933
Thirumala Chettiar Vs Chellam Pillai
Madras High Court · AIR 1934 Mad 190 : (1934) ILR (Mad) 791 : (1934) 39 LW 193 : (1934) 66 MLJ 468
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 2 of 18
High Courts29 Nov 1933
Panjam V. Thirumala Reddi Vs C.K. Anavema Reddi and Others
Madras High Court · AIR 1934 Mad 306 : (1934) ILR (Mad) 560 : (1934) 39 LW 559 : (1934) 66 MLJ 687
Limitation Act, 1908 — Section 12
High Courts29 Nov 1933
Aravamudhu Ayyangar Vs Zamindarini Srimath Abiramavalli Ayah by Power Agent M. Chinnaswami Naicker and Others
Madras High Court · AIR 1934 Mad 353 : 150 Ind. Cas. 930 : (1934) 39 LW 732 : (1934) 66 MLJ 566
Transfer of Property Act, 1882 — Section 100
High Courts29 Nov 1933
D. Yellamanda Vs Nappuraju Raghaviah and Another
Madras High Court · AIR 1934 Mad 314 : (1934) ILR (Mad) 453 : (1934) 39 LW 493 : (1934) 66 MLJ 428
Government of India Act, 1915 — Section 107
High Courts27 Nov 1933
V.S. Raja Gaounder Vs S.K. Senniappa Gounder and Others
Madras High Court · 148 Ind. Cas. 848
High Courts27 Nov 1933
V.S. Raja Gounder Vs S.K. Senniappa Gounder and Others
Madras High Court · AIR 1934 Mad 313 : (1934) 39 LW 516
High Courts24 Nov 1933
(Sreepada) Ramamurti Guru and Another Vs Bangaru Bulli Rangayya and Others
Madras High Court · AIR 1934 Mad 268 : (1934) 39 LW 729
High Courts24 Nov 1933
Pedda Venkata Reddi and Another Vs Vitta Hussain Setti
Madras High Court · AIR 1934 Mad 883 : (1934) ILR (Mad) 779 : 150 Ind. Cas. 51 : (1934) 39 LW 632 : (1934) 66 MLJ 709
Stamp Act, 1899 — Section 36
High Courts23 Nov 1933
Vaidinatha Chettiar and Others Vs Thirumalai Reddiar
Madras High Court · AIR 1934 Mad 220 : (1934) 39 LW 354 : (1934) 66 MLJ 315
High Courts23 Nov 1933
Vaidanatha Chettiar Vs Thirumalai Reddyar
Madras High Court · 148 Ind. Cas. 759
High Courts22 Nov 1933
Sundari Ammal Vs Venkatarama Sastrial and Others
Madras High Court · AIR 1934 Mad 384 : (1934) 39 LW 676 : (1934) 66 MLJ 680
High Courts21 Nov 1933
Kuramutla Gangadu Vs D.V.N. Abraham and the Inspector of Local Boards
Madras High Court · AIR 1934 Mad 174 : 147 Ind. Cas. 819 : (1934) 39 LW 89 : (1934) 66 MLJ 421
Madras Local Boards Act, 1884 — Section 199(2)(c)
High Courts15 Nov 1933
Subramania Ayyar Vs Swaminatha Ayyar
Madras High Court · AIR 1935 Mad 121 : (1934) 40 LW 576
High Courts15 Nov 1933
Muthirulappa Pillai and Others Vs T.V.K. Kamaraja Pandia Naicker
Madras High Court · AIR 1934 Mad 224 : (1934) 39 LW 147
High Courts15 Nov 1933
P.S. Aravamuda Ayyangar and Another Vs A.V. Srinivasa Chettiar and Another
Madras High Court · AIR 1934 Mad 632 : (1934) 40 LW 483
High Courts15 Nov 1933
Duraiswami Ayyangar Vs Rangaswami Ayyangar
Madras High Court · 152 Ind. Cas. 416
High Courts15 Nov 1933
Duraiswami Iyengar and Another Vs Rangaswami Iyengar
Madras High Court · AIR 1934 Mad 726 : (1934) 40 LW 507