High Courts31 Oct 1933
Nattamai K.P. Narasimha Ayyar and Others Vs Kasilya Venkatachalapathi Ayyar and Others
Madras High Court · AIR 1934 Mad 181 : (1934) ILR (Mad) 457 : (1934) 39 LW 188
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 4 of 18
High Courts27 Oct 1933
Ramalinga Pandaram and Others Vs Anthonimuthu Vathiar and Others
Madras High Court · AIR 1934 Mad 274 : (1934) 39 LW 436 : (1934) 66 MLJ 358
High Courts27 Oct 1933
GUNDA SUBBAYYA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1939) 7 ITR 21
High Courts24 Oct 1933
Govindaswami Pillai Vs Sivarama Rao
Madras High Court · AIR 1934 Mad 292 : 148 Ind. Cas. 592 : (1934) 39 LW 486
High Courts20 Oct 1933
Pollachi Town Bank, Ltd. Vs K.L. Subramania Ayyar
Madras High Court · AIR 1934 Mad 180 : 147 Ind. Cas. 1192 : (1934) 39 LW 114
High Courts19 Oct 1933
Krishnan Chettiar (died) and Another Vs Manickammal and Another
Madras High Court · AIR 1934 Mad 138 : (1934) ILR (Mad) 718 : 147 Ind. Cas. 1139 : (1934) 39 LW 73 : (1934) 66 MLJ 70
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts19 Oct 1933
Vayyaprath Kunnath Valia Muhammad Vs Chowkkaran Orakkatteri Savakutti Koyi and Others
Madras High Court · 147 Ind. Cas. 1218 : (1934) 39 LW 116 : (1934) 66 MLJ 355
Evidence Act, 1872 — Section 116
High Courts17 Oct 1933
N.A. Aiyaswami Chetty Vs Official Assignee of Madras
Madras High Court · AIR 1934 Mad 344 : (1934) ILR (Mad) 616 : (1934) 39 LW 541
High Courts17 Oct 1933
E. Subramania Oduvar Vs Srivaikuntam Kailasanatha Swami Koil and Others
Madras High Court · 150 Ind. Cas. 1115 : (1934) 39 LW 389
High Courts17 Oct 1933
P.C. Kandaswamy Pillai and Others Vs Narayana Ayyar
Madras High Court · AIR 1934 Mad 260 : (1934) 39 LW 396 : (1934) 66 MLJ 464
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts17 Oct 1933
P.C. Kandaswami Pillai and Others Vs Narayana Aiyar
Madras High Court · 150 Ind. Cas. 1134
High Courts17 Oct 1933
N.A. Aiyaswamy Chetty Vs The Official Assignee Of Madras
Madras High Court · 151 Ind. Cas. 14
High Courts16 Oct 1933
M. Ramaswami Chettiar Vs V. Srinivasa Pillai and Others
Madras High Court · (1933) 38 LW 1000 : (1934) 66 MLJ 424
High Courts16 Oct 1933
M. Ramaswami Chettiar Vs Srinivasa Pillai and Others
Madras High Court · AIR 1934 Mad 113
High Courts16 Oct 1933
P. Venkatachallam, a business concern, by its Receiver Mr. Gompertz Vs The Commissioner, Corporation of Madras
Madras High Court · AIR 1934 Mad 70 : (1934) 39 LW 29 : (1933) 65 MLJ 860
Madras City Municipal Act, 1904 — Section 287
High Courts16 Oct 1933
The South Kanara Central Co-operative Bank Ltd. Vs The Chikumudnur Co-operative Society Ltd. and Another
Madras High Court · 150 Ind. Cas. 172 : (1934) 39 LW 143 : (1934) 66 MLJ 475
Co-operative Societies Act, 1912 — Section 4
High Courts12 Oct 1933
Kamarsu Ramachendrarao Vs Simhadri Rattayya and Others
Madras High Court · AIR 1934 Mad 198 : (1934) ILR (Mad) 437 : 148 Ind. Cas. 134
High Courts12 Oct 1933
Ratnammal Vs Govindaswami Mudaliar
Madras High Court · AIR 1934 Mad 44 : (1934) 39 LW 85
High Courts12 Oct 1933
Kamarasu Ramachandra Rao Vs Simhadri Rathayya and Others
Madras High Court · (1934) 39 LW 185 : (1934) 66 MLJ 178
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5