High Courts03 Jan 1933
The Official Receiver Vs Segiraju Subbayya and Another
Madras High Court · 146 Ind. Cas. 530
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 18 of 18
High Courts03 Jan 1933
Bava Sahib Miyan Vs Abdul Ghani Sahib and Others
Madras High Court · AIR 1933 Mad 498 : 147 Ind. Cas. 710 : (1933) 37 LW 725 : (1933) 64 MLJ 728
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(6)
High Courts03 Jan 1933
The Official Receiver Vs Sagiraju Subbayya and Another
Madras High Court · AIR 1933 Mad 527 : (1933) 37 LW 508 : (1933) 64 MLJ 397
Provincial Insolvency Act, 1920 — Section 53
High Courts03 Jan 1933
V.S. Rm. Ramanathan Chettiar Vs V. St. N. Chidambaram Chettiar
Madras High Court · (1933) 37 LW 366 : (1933) 65 MLJ 347
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts03 Jan 1933
(Thayyil Puthia Purayil) Ambukutti Vaidier Vs Kannoth Koottambath Kelan
Madras High Court · AIR 1933 Mad 460
High Courts03 Jan 1933
Raju Thambiran Vs Arunagiri Thambiran and Others
Madras High Court · AIR 1933 Mad 397 : (1933) 37 LW 462 : (1933) 64 MLJ 500