COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 17 of 18
In Re: Ponnusami Chetty
Madras High Court · (1933) ILR (Mad) 475 : (1933) 37 LW 441 : (1933) 64 MLJ 519
Ravella Krishnamurthy Vs Yarlagadda Pitchayya and Others
Madras High Court · AIR 1933 Mad 485
G. Kuppuswamy Chetty Vs Pahkiri Pillai and Others
Madras High Court · AIR 1933 Mad 342
Sri Chidambara Sivaprakasa Pandara Sannadhi Avergal Vs Manickam Pillai and Another
Madras High Court · AIR 1933 Mad 481 : (1933) 37 LW 628 : (1933) 64 MLJ 577
S.V.R. Rm. Ramaswami Chetty Vs S.P.S.S. Palaniappa Chetty (deaceased) and Others
Madras High Court · AIR 1933 Mad 675 : 145 Ind. Cas. 933 : (1933) 38 LW 301 : (1933) 65 MLJ 271
Kandaswamy Gounder Vs Chinnammal and Others
Madras High Court · 146 Ind. Cas. 346
Kanteti Rama Krishnayya and Others Vs Neti Venkata Somayajulu and Others
Madras High Court · AIR 1934 Mad 31(1)
Sri Sri Sri Ramachandra Deo, Maharaja of Jeypore (dead) and Others Vs Sutapalli Ramamurthy and Others
Madras High Court · AIR 1933 Mad 925 : (1934) ILR (Mad) 73 : (1933) 38 LW 755 : (1933) 65 MLJ 684
Kandaswamy Goundar Vs Chinnammal and Others
Madras High Court · AIR 1933 Mad 540 : (1933) 37 LW 729
Muthalakkammal Vs Narappa Reddiar by mother and next friend Nagammal
Madras High Court · AIR 1933 Mad 456 : (1933) ILR (Mad) 430 : (1933) 37 LW 414 : (1933) 64 MLJ 437
Vellayammal and Others Vs N.P. Palaniyandi Ambalam
Madras High Court · AIR 1933 Mad 856 : 147 Ind. Cas. 381 : (1933) 38 LW 955 : (1933) 65 MLJ 772
MADRAS PROVINCIAL CO-OPERATIVE BANK, LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1933) 1 ITR 158
The Madras Provincial Co-operative Bank, Ltd. Vs The Commissioner of Income Tax
Madras High Court · AIR 1933 Mad 489 : (1933) ILR (Mad) 837 : (1933) 37 LW 758 : (1933) 64 MLJ 640
R.A. Venkatathirisami Naidu and Others Vs R.V. Kasthuriranga Appaswami Naidu
Madras High Court · AIR 1933 Mad 401 : (1933) ILR (Mad) 886 : (1933) 37 LW 491 : (1933) 64 MLJ 496
Kalagarla Sankara Mahadeva Setty Vs Kalagarla Sanyasayya
Madras High Court · (1933) ILR (Mad) 687 : (1933) 38 LW 315 : (1933) 65 MLJ 142
A. C. T. NACHIAPPA CHETTIAR Vs THE COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1933) 1 ITR 241
R.V. Ranga Ayyar Vs Sundararaja Ayyangar and Others
Madras High Court · AIR 1933 Mad 362 : (1933) 37 LW 358
A.C.T. Nachiappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1933 Mad 701 : (1933) ILR (Mad) 679 : 145 Ind. Cas. 989 : (1933) 38 LW 474 : (1933) 65 MLJ 327
The District Board of Ramnad Vs D.K. Mahomed Ibrahim Sahib and Another
Madras High Court · AIR 1933 Mad 524 : (1933) 37 LW 631 : (1933) 64 MLJ 574