High Courts23 Jan 1933
Bappu alias M.P. Kader Batcha Sahib Vs Dhurvas M. Venkatachalapathi Ayyar, Lakshmana Ayyar and Sons and Others
Madras High Court · AIR 1934 Mad 227 : (1933) 37 LW 751 : (1933) 64 MLJ 606
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 16 of 18
High Courts20 Jan 1933
Nalabolu Ramireddi Vs Thunga Chinna Venku Reddi and Others
Madras High Court · AIR 1933 Mad 510 : (1933) 38 LW 218
High Courts20 Jan 1933
Bayya Naiko and Others Vs Desetti Krupa and Others
Madras High Court · AIR 1933 Mad 325 : (1933) 38 LW 268
High Courts20 Jan 1933
N.M. Kadir Meera Saheb Taraganar Vs N.M. Pir Mahomed Taraganar and Others
Madras High Court · AIR 1933 Mad 523 : (1933) 38 LW 221 : (1933) 64 MLJ 732
High Courts20 Jan 1933
M. Paramasivan Pillai Vs A.V.R.M.S.P.S. Ramasami Chettiar
Madras High Court · AIR 1933 Mad 570 : (1933) ILR (Mad) 915 : 145 Ind. Cas. 449 : (1933) 38 LW 96 : (1933) 65 MLJ 222
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s), 104
High Courts19 Jan 1933
Jujishti Panda Vs Lakshmana Dola Behara and Others
Madras High Court · AIR 1933 Mad 435 : (1933) 37 LW 582
High Courts19 Jan 1933
Thavva Rangasayi and Others Vs Thavva Nagarathnamma
Madras High Court · AIR 1933 Mad 890 : (1934) ILR (Mad) 95 : (1933) 38 LW 676 : (1933) 65 MLJ 630
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 32 Rule 7
High Courts18 Jan 1933
Bala Venkatarama Chetty Vs Angathayammal and Another
Madras High Court · 146 Ind. Cas. 204
High Courts18 Jan 1933
(Kompalli) Chenchuramayya and Others Vs Dama Venkatasubbayya Chetty
Madras High Court · AIR 1933 Mad 655 : (1933) 38 LW 278
High Courts18 Jan 1933
M. Savudi Karuppanan Ambalam Vs Guruswami Pillai and Another
Madras High Court · (1933) ILR (Mad) 654 : (1933) 37 LW 415 : (1933) 64 MLJ 431
Penal Code, 1860 (IPC) — Section 379, 411
High Courts18 Jan 1933
Pedda Venkatapathi Vs Ganagunta Balappa and Others
Madras High Court · AIR 1933 Mad 429 : (1933) ILR (Mad) 641 : (1933) 37 LW 623 : (1933) 65 MLJ 146
Evidence Act, 1872 — Section 43
High Courts18 Jan 1933
(Bala) Venkatarama Chetty Vs Angathayammal and Another
Madras High Court · AIR 1933 Mad 471 : (1933) 38 LW 896
High Courts18 Jan 1933
M.N. Nagendran Chettiar Vs Lakshmi Ammal
Madras High Court · AIR 1933 Mad 583 : (1933) ILR (Mad) 846 : (1933) 38 LW 169 : (1933) 65 MLJ 108
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts17 Jan 1933
Sountharapandian Aiyangar (deceased) and Others Vs Periaveeru Thevan and Others
Madras High Court · AIR 1933 Mad 550 : (1933) ILR (Mad) 759 : 145 Ind. Cas. 534 : (1933) 38 LW 45 : (1933) 65 MLJ 58
High Courts17 Jan 1933
Panaganti Rama Rayanimgar (dead) and Another Vs Umade Rajaha Raje Damara Kumara Venkatalingam Nayanim Bahadur Varu and Another
Madras High Court · AIR 1934 Mad 1 : (1934) ILR (Mad) 218 : (1933) 38 LW 818 : (1934) 66 MLJ 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3)
High Courts17 Jan 1933
Jamundas Ravuji Sait Vs Puthan Marakar Kandiyil Krishnan (deceased) and Others
Madras High Court · AIR 1933 Mad 722 : (1933) 38 LW 450 : (1933) 65 MLJ 507
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts17 Jan 1933
Subbiah Pillai Vs Muthiah Pillai and Others
Madras High Court · AIR 1933 Mad 657 : (1933) 38 LW 244 : (1933) 65 MLJ 302
High Courts17 Jan 1933
Govinda Padayachi Vs Velu Murugayya Chettiar and Another
Madras High Court · AIR 1933 Mad 399 : (1933) 37 LW 484 : (1933) 64 MLJ 586
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
High Courts17 Jan 1933
The National Indian Life Insurance Co. Ltd. Vs Mahadevan and Others
Madras High Court · AIR 1933 Mad 680 : (1933) ILR (Mad) 980 : 147 Ind. Cas. 458 : (1933) 38 LW 327 : (1933) 65 MLJ 324
High Courts17 Jan 1933
Jamunadas Ravujisait Vs Puthanmarakar Kandiyil Krishnan and Others
Madras High Court · 145 Ind. Cas. 1004